High Courts26 Nov 1998
Delhi Municipal Worker Union (Regd.) Vs The Management of M.C.D. and Others
Delhi High Court · (1999) 2 LLJ 856
COURT ARCHIVE
Delhi High Court judgments
1,22,957 judgments · page 5,377 of 6,148
High Courts26 Nov 1998
Radhey Shyam Gupta and Another Vs Kamal Oil and Allied Industries Ltd. and Others
Delhi High Court · (2001) 103 CompCas 337 : (1998) 2 ILR Delhi 903 : (1998) ILR Delhi 903(1)
High Courts24 Nov 1998
Rajinder Parshad Jain Vs Bal Gopal Das Ashok Saran Vs H.C. Thukral H.C. Thukral Vs Ashok Saran Ashok Saran Vs New Zea Land Ins. Co.
Delhi High Court · (1998) 7 AD 589 : (1999) 77 DLT 478 : (1999) RLR 151
High Courts24 Nov 1998
Shanti Devi and Others Vs Delhi Development Authority and Others
Delhi High Court · (1999) 77 DLT 182 : (1999) 48 DRJ 344
High Courts24 Nov 1998
Sukhmal Jain Vs Bhagwati Devi and Another
Delhi High Court · (1998) 76 DLT 905 : (1999) 48 DRJ 273 : (1999) RLR 129
High Courts24 Nov 1998
Kedar Nath Vs Ram Parkash Kripal Singh Vs Calcutta Beads Centre and Others Santosh Kumar Jain Vs Mehtab Singh Jain and Another
Delhi High Court · (1998) 7 AD 409 : (1999) 1 CLT 1 : (1999) 48 DRJ 589 : (1999) 121 PLR 29 : (1999) RLR 45
High Courts24 Nov 1998
Bestochem Formulations Vs Dinesh Ayurvedic Agencies and others
Delhi High Court · (1998) 76 DLT 972
High Courts23 Nov 1998
Mitsui and Co. Ltd. Vs Commissioner of Income Tax and Others
Delhi High Court · (2005) 195 CTR 104
Income Tax Act, 1961 — Section 271C
High Courts20 Nov 1998Dismissed
Col. A.K. Mehta Vs Union of India (UOI) and Others
Delhi High Court · (1999) 48 DRJ 209
High Courts20 Nov 1998Dismissed
Subedar Major S.N. Thakur Vs Union of India (UOI) and Others
Delhi High Court · (1998) 76 DLT 695
Army Act, 1950 — Section 63, 64, 65Army Rules, 1954 — Rule 180, 182, 184, 22, 23(1)
High Courts20 Nov 1998Dismissed
Delhi Development Authority Vs Dhani Ram Kapoor
Delhi High Court · (1999) 49 DRJ 717
High Courts20 Nov 1998
ESSEX Marketing Pvt. Ltd. and Another Vs Steel Authority of India Ltd. and Others
Delhi High Court · (1999) 49 DRJ 468 : (1998) 2 ILR Delhi 1035
Constitution of India, 1950 — Article 226
High Courts20 Nov 1998
Escorts Yamaha Motors Ltd. Vs State and Another
Delhi High Court · (1998) 7 AD 705 : (1999) 1 Crimes 640 : (1998) 76 DLT 662 : (1999) 48 DRJ 220
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 395, 406, 412
High Courts19 Nov 1998
Phool Kumar and others Vs Vijay Kumar and others
Delhi High Court · (1998) 7 AD 229 : (1999) 1 CompCas 32 : (1999) CriLJ 988 : (1999) 1 Crimes 444 : (1998) 76 DLT 844 : (1998) 47 DRJ 712 : (1998) 2 ILR Delhi 974 : (1998) ILR Delhi 974 : (1999) 1 RCR(Criminal) 674
High Courts19 Nov 1998
Lajwanti Kakkar Vs India Sulphacid Industries Ltd.
Delhi High Court · (1999) 2 AD 11 : (1999) 77 DLT 119 : (1999) 48 DRJ 553
High Courts18 Nov 1998Dismissed
Sardarni Daljeet Kaur Vs Delhi Sikh Gurdwara Management Committee and Others
Delhi High Court · (1999) 48 DRJ 644
Delhi Sikh Gurdwaras Act, 1971 — Section 16, 31, 33
High Courts18 Nov 1998
Shreekant Gupta Vs Ministry of Environment and Forests and Another
Delhi High Court · (1998) 7 AD 507 : (1998) 76 DLT 745 : (1999) 48 DRJ 91
High Courts18 Nov 1998
Wing Commander (Retired) H.M. Sethi Vs Ministry of Human Resources and Others
Delhi High Court · (1999) 1 AD 213 : (1999) 77 DLT 37 : (1998) 2 ILR Delhi 908 : (1998) ILR Delhi 908
High Courts18 Nov 1998
Vidyawati and others Vs A.N. Wanchu and others
Delhi High Court · (1998) 7 AD 503 : (1999) 77 DLT 177 : (1999) 48 DRJ 263
High Courts17 Nov 1998
J.K. Thakur Vs Delhi Administration and Others
Delhi High Court · (1998) 7 AD 362 : (1998) 47 DRJ 751