COURT ARCHIVE
Delhi High Court judgments
1,23,393 judgments · page 6,148 of 6,170
High Courts17 Jan 1969
Krishana Kumar and Another Vs Vimla Saigal and Others
Delhi High Court · (1969) 5 DLT 671 : (1969) ILR Delhi 101 Supp
High Courts14 Jan 1969
Ishwar Nath Topa and Others Vs Surender Singh Ahluwalia
Delhi High Court · AIR 1969 Delhi 289 : (1969) 5 DLT 439
High Courts13 Jan 1969
Ram Singh Vs The State
Delhi High Court · (1970) CriLJ 635 : (1969) 5 DLT 339 : (1969) ILR Delhi 211 Supp
High Courts08 Jan 1969
Veer Finance Co. Vs Ram Lachan Sharma etc.
Delhi High Court · (1969) ILR Delhi 368
High Courts07 Jan 1969
R.S. Nawal kishore Vs The Union of India
Delhi High Court · (1969) ILR Delhi 410 : (1969) ILR Delhi 310 Supp
High Courts07 Jan 1969
Seth Munna Lal Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 47
High Courts07 Jan 1969
Reserve Bank of India Vs Sudershan Kumar Khanna and Another
Delhi High Court · (1970) 6 DLT 121 : (1969) ILR Delhi 460 Supp
High Courts03 Jan 1969
The Commissioner of Wealth Tax, New Delhi Vs Bharat Ram Charat Ram and Co. Pvt. Ltd
Delhi High Court · (1969) ILR Delhi 738
High Courts01 Jan 1969
Nahan Foundary Limited Nahan Vs Ram Kishan Kulwant Rai
Delhi High Court · (1969) 5 DLT 545
High Courts20 Dec 1968
Kanhaiya Lal Sharma and Others Vs Mahanat Abhai Das and Others
Delhi High Court · (1969) 5 DLT 321
High Courts20 Dec 1968
Zalam Singh and Others Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 285 : (1969) 5 DLT 203 : (1985) 2 ILR Delhi 909
High Courts18 Dec 1968
Laxmi Narain Oil Mills and Another Vs Mamraj Musadilal and Others
Delhi High Court · AIR 1969 Delhi 311
High Courts18 Dec 1968
Shakti Raj Vs The State
Delhi High Court · (1969) 5 DLT 140 : (1969) ILR Delhi 152 Supp