High Courts19 Feb 1970
Wire Netting Stores Vs Regional Provident Funds Commissioner and Others
Delhi High Court · AIR 1970 Delhi 143
COURT ARCHIVE
Delhi High Court judgments
1,23,662 judgments · page 6,150 of 6,184
High Courts16 Feb 1970
Iqbal Singh Vs Inspector-General of Police and Others
Delhi High Court · AIR 1970 Delhi 240 : (1970) 6 DLT 350
High Courts16 Feb 1970
Employees'' State Insurance Corporation Vs Peter Sewing Machine Co., etc.
Delhi High Court · AIR 1970 Delhi 182
High Courts10 Feb 1970
Seth Satnarain Goenka and Others Vs Union of India
Delhi High Court · AIR 1970 Delhi 232
High Courts10 Feb 1970
Bharat Kumar Chinubhai Vs Union of India
Delhi High Court · (1972) ILR Delhi 46
High Courts09 Feb 1970
Rani Sarla Devi Vs Banda Electric Supply Co. Ltd. and Others
Delhi High Court · (1970) ILR Delhi 495
High Courts05 Feb 1970
Swaran Kumari Malhotra Vs Amir Chand Malhotra etc.
Delhi High Court · (1970) ILR Delhi 673
High Courts05 Feb 1970
Delhi Chemical and Pharmaceutical Works and Another Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 88
High Courts03 Feb 1970
Ajit Singh and Another Vs The State
Delhi High Court · AIR 1970 Delhi 154 : (1970) CriLJ 1075 : (1985) ILR Delhi 717
High Courts03 Feb 1970
Commissioner of Wealth Tax Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1970) ILR Delhi 267
High Courts03 Feb 1970
K.G. Khosla and Company Vs The Union of India and Others
Delhi High Court · (1971) 7 DLT 429
High Courts28 Jan 1970
Escorts Limited Vs The Industrial Tribunal, Delhi and Another
Delhi High Court · (1970) 6 DLT 323
High Courts23 Jan 1970
Krishna Prasada Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 282
High Courts22 Jan 1970
Union of India Vs Sarju Prasad Jagdish Prasad
Delhi High Court · (1970) ILR Delhi 711
High Courts21 Jan 1970
M.K. Mathulla Vs N.N. Wanchoo and Another
Delhi High Court · AIR 1970 Delhi 195 : (1970) 6 DLT 379
High Courts16 Jan 1970
Jaswantsinghji Ju Deo Vs The Union of India and Others
Delhi High Court · AIR 1970 Delhi 190
High Courts13 Jan 1970
Narinder Chand Ram Nath and Co. Vs The Lt. Governor, Himachal Pradesh and Others
Delhi High Court · AIR 1971 Delhi 123