High Courts26 May 1971
Bhai Sundar Dass and Sons Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1971) ILR Delhi 734 : (1972) 85 ITR 28
COURT ARCHIVE
Delhi High Court judgments
1,24,108 judgments · page 6,151 of 6,206
High Courts26 May 1971
Madan Mohan Lal Garg Vs Brijmohan Lal Garg and Others
Delhi High Court · AIR 1971 Delhi 313
High Courts26 May 1971Dismissed
P.N. Khanna Vs Balbir Singh Kohli and Others
Delhi High Court · (1972) ACJ 148
High Courts25 May 1971
Khairati Ram Nayyar Vs K.B. Advani
Delhi High Court · (1972) 8 DLT 522 : (1972) RLR 105
High Courts24 May 1971
The Commissioner of Income Tax Vs Supreme Motors Pvt. Ltd.
Delhi High Court · (1971) ILR Delhi 16 : (1972) 84 ITR 1
High Courts24 May 1971
Naubat Rai Ahluwalia Vs Phool Rani and Others
Delhi High Court · (1971) ILR Delhi 610 : (1971) RLR 54
High Courts21 May 1971
Delhi State Government Employees Co-operative House Building Society Ltd. and Others Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1971) ILR Delhi 1(2)
High Courts21 May 1971
Dewan Anand Kumar and Others Vs Shama Magazine
Delhi High Court · (1971) ILR Delhi 85
High Courts20 May 1971
N. Lakshmaiah and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 540 : (1971) LabIC 1553
High Courts18 May 1971
New Delhi Vs R.C. Sud and Co. Pvt. Ltd., New Delhi
Delhi High Court · (1971) ILR Delhi 751
High Courts18 May 1971
Municipal Corporation, Delhi Vs Janki Pershad
Delhi High Court · (1972) RLR 31
High Courts18 May 1971
M.K. Vasuraj Vs Delhi Development Authority and Others
Delhi High Court · (1971) ILR Delhi 21
High Courts18 May 1971
Jain Education Society and Others Vs Lieutenant Governor and Others
Delhi High Court · (1971) ILR Delhi 561
High Courts17 May 1971
Gurdwara Parbandhak Committee, Delhi Vs Jagmohan Singh and Others
Delhi High Court · (1971) ILR Delhi 515
High Courts14 May 1971
B.M. Bajoria Vs Union of India and Others
Delhi High Court · (1972) 42 CompCas 338 : (1971) ILR Delhi 715
High Courts13 May 1971
The Management of Associated Traders and Engineers Pvt. Ltd. Vs Basant Lal Bhambri and Others
Delhi High Court · (1971) ILR Delhi 578 : (1972) LabIC 126
High Courts11 May 1971
The Commissioner of Income Tax Vs Meattels Ltd.
Delhi High Court · (1971) ILR Delhi 833 : (1972) 84 ITR 37