COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,153 of 6,208
National Agricultural Co-Operative Marketing Federation Ltd. Vs Central Board of Direct Taxes and Others
Delhi High Court · (1971) ILR Delhi 727 : (1972) 84 ITR 376
General Manager, The Hindustan Times Ltd. Vs Amar Singh and Another
Delhi High Court · (1972) ILR Delhi 191 : (1972) LabIC 46
Assistant Collector of Customs Vs Shanti Lal Laxmi Chand Modi and Others
Delhi High Court · (1971) ILR Delhi 584(2)
G.S. Harnal Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 129
M.R. Ramakrishnan and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 494
Durga Chand Kaushish Vs Union of India and Another
Delhi High Court · (1971) ILR Delhi 350
Bhai Sundar Dass and Sons Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1971) ILR Delhi 734 : (1972) 85 ITR 28
Madan Mohan Lal Garg Vs Brijmohan Lal Garg and Others
Delhi High Court · AIR 1971 Delhi 313
P.N. Khanna Vs Balbir Singh Kohli and Others
Delhi High Court · (1972) ACJ 148
Khairati Ram Nayyar Vs K.B. Advani
Delhi High Court · (1972) 8 DLT 522 : (1972) RLR 105
The Commissioner of Income Tax Vs Supreme Motors Pvt. Ltd.
Delhi High Court · (1971) ILR Delhi 16 : (1972) 84 ITR 1
Naubat Rai Ahluwalia Vs Phool Rani and Others
Delhi High Court · (1971) ILR Delhi 610 : (1971) RLR 54
Delhi State Government Employees Co-operative House Building Society Ltd. and Others Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1971) ILR Delhi 1(2)
Dewan Anand Kumar and Others Vs Shama Magazine
Delhi High Court · (1971) ILR Delhi 85
N. Lakshmaiah and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 540 : (1971) LabIC 1553