High Courts12 May 1970
State of Punjab Vs Dev and Another
Delhi High Court · AIR 1970 Delhi 188 : (1970) CriLJ 1346 : (1970) 6 DLT 398
COURT ARCHIVE
Delhi High Court judgments
1,23,662 judgments · page 6,146 of 6,184
High Courts11 May 1970
Union of India Vs Modi Sugar Mills Ltd.
Delhi High Court · (1970) ILR Delhi 92
High Courts11 May 1970
Rai and Sons (P). Limited Vs Phelps and Co. (P). Limited and Others
Delhi High Court · (1970) 6 DLT 523
High Courts08 May 1970
K.C.Madan Lal and Co. Vs The Jullundur Ex-Service-Man Motor Transport Co-Operative Society Ltd.
Delhi High Court · (1972) 8 DLT 118
High Courts08 May 1970
Auto Link Finance Pvt. Ltd. Vs The Registrar of Companies
Delhi High Court · (1971) 41 CompCas 63 : (1970) ILR Delhi 573
High Courts08 May 1970
Malik Amar Chand Kapoor and Another Vs The Union of India and Others
Delhi High Court · (1971) 7 DLT 381
High Courts06 May 1970Dismissed
Uttam Singh Kala Singh and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 79 : (1970) 1 ILR Delhi 561
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72, 72A, 74
High Courts06 May 1970
Chandu and Others Vs Hans Raj and Others
Delhi High Court · (1970) ILR Delhi 47
High Courts04 May 1970
C.R. Abrol Vs Administrator under the Slum Areas and Others
Delhi High Court · (1970) ILR Delhi 768
High Courts04 May 1970
International Imex (Agents) P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 79 ITR 11
High Courts01 May 1970
Sumitra Nandan Gupta Vs The Copyright Board etc.
Delhi High Court · (1970) ILR Delhi 531
High Courts28 Apr 1970
Jagjit Singh Sawhney Vs Dewan Hukamchand
Delhi High Court · (1970) ILR Delhi 576
High Courts28 Apr 1970
Govind Dass and Others Vs Kuldip Singh
Delhi High Court · AIR 1971 Delhi 151 : (1970) 1 ILR Delhi 585
High Courts28 Apr 1970
Jiwan Bal Vs The Kurukshetra University
Delhi High Court · (1970) ILR Delhi 194(2)
High Courts28 Apr 1970
Mohan Singh and Others Vs The Lt. Governor Himachal Pradesh and Others
Delhi High Court · (1970) 6 DLT 317
High Courts28 Apr 1970
Dalmia Cement Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (1970) ILR Delhi 544 : (1971) 79 ITR 196