High Courts07 Oct 1971
Maharaj Singh Vs Vulcan Insurance Co. Ltd and Another
Delhi High Court · (1972) ACJ 130 : AIR 1972 Delhi 182 : (1973) 43 CompCas 177
Arbitration Act, 1940 — Section 2, 20, 37(3)Contract Act, 1872 — Section 28
COURT ARCHIVE
Delhi High Court judgments
1,24,108 judgments · page 6,145 of 6,206
High Courts07 Oct 1971
Krishan Chandra Goel Vs Trilok Chand Jain
Delhi High Court · (1971) ILR Delhi 230
High Courts07 Oct 1971
T.R. Dua Vs Life Insurance Corporation of India
Delhi High Court · (1971) ILR Delhi 217
High Courts06 Oct 1971
B.L. Bhola Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 40
High Courts28 Sept 1971
Shree Mandir Sita Ramji, Pilani Vs Lt. Governor and Others
Delhi High Court · (1972) ILR Delhi 75(2)
High Courts27 Sept 1971
Harish Chandra Saxena Vs Union of India and Another
Delhi High Court · (1972) ILR Delhi 110
High Courts27 Sept 1971
Shrikishen Das Gupta and Another Vs Delhi Administration and Others
Delhi High Court · (1972) ILR Delhi 27
High Courts24 Sept 1971
Aflatoon and Others Vs Lt. Governor and Others
Delhi High Court · (1971) ILR Delhi 311
High Courts24 Sept 1971
Chinnamma Raini Guptara Vs Dewan Harish Chand
Delhi High Court · AIR 1972 Delhi 186 : (1972) ILR Delhi 353
High Courts24 Sept 1971
Ram Nath Chitroy Konwal Vs Union of India
Delhi High Court · (1971) ILR Delhi 226
High Courts23 Sept 1971
Subhash Chander Vs Ram Singh and Others
Delhi High Court · (1972) ACJ 58 : AIR 1972 Delhi 189
High Courts23 Sept 1971
Chhajjumal Sumer Chand and Another Vs Firm Sohan Lal Kanhaiya Lal and Others
Delhi High Court · (1971) ILR Delhi 416
High Courts20 Sept 1971
Sheo Pershad (Deceased) Represented by Rajinder Kumar and Others Vs Jai Narain Pershad and Others
Delhi High Court · (1973) ILR Delhi 169
High Courts20 Sept 1971
Eldee Velvet and Silk Mills Pvt. Ltd Vs Anant Ram Whig
Delhi High Court · (1971) ILR Delhi 249
High Courts20 Sept 1971
Adarsh Woollen Industries, Panipat and Others Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 119