High Courts16 Sept 1998
Anil Goel Vs Sardari Lal
Delhi High Court · (1998) 7 AD 325 : (1998) 75 DLT 641
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,386 of 6,144
High Courts16 Sept 1998
Ranjit Singh Rana and Others Vs Govt. of NCT of Delhi
Delhi High Court · (1998) 6 AD 139 : (1998) 2 DMC 556 : (1999) 48 DRJ 49
High Courts16 Sept 1998
Vidya Rani and Another Vs Surinder Kaur and Another
Delhi High Court · (1998) 09 DEL CK 0014
High Courts15 Sept 1998
Nathi Devi Vs Smt. Radha Devi Gupta
Delhi High Court · (1998) 75 DLT 832 : (1998) 47 DRJ 229
High Courts15 Sept 1998Dismissed
Puran Singh (Dead) through L. Rs. Vs D.C.M. Limited
Delhi High Court · (1998) 09 DEL CK 0098
High Courts15 Sept 1998
Bagri Foundation Vs Chief Commissioner of Income Tax and Others
Delhi High Court · (2000) 158 CTR 679 : (1999) 235 ITR 99
Constitution of India, 1950 — Article 226
High Courts15 Sept 1998
Sgt. J.C. Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 387
High Courts15 Sept 1998
Motika Sinha and Others Vs Delhi University and Others
Delhi High Court · (1998) 6 AD 276 : (1998) 75 DLT 665
High Courts15 Sept 1998
Bobby Bakshi Vs University of Delhi and Others
Delhi High Court · (1998) 6 AD 260 : (1998) 76 DLT 912
High Courts15 Sept 1998
J.K. Saxena Vs Shri Madan Lal Khurana
Delhi High Court · (1998) 6 AD 765 : (1998) 75 DLT 903 : (1998) 47 DRJ 214 : (1998) RLR 640
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)C, 25
High Courts14 Sept 1998
Goodyear India Ltd. Vs B.B. Jain and Others
Delhi High Court · (1998) 7 AD 95 : (1998) 75 DLT 620
Transfer of Property Act, 1882 — Section 107
High Courts14 Sept 1998Dismissed
Divakar Mishra Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 689
Central Reserve Police Force Rules, 1955 — Rule 43
High Courts14 Sept 1998
R.K. Apartments Pvt. Ltd. and Another Vs Smt. Aruna Bahree and Others
Delhi High Court · (1998) 6 AD 513 : (1998) 1 CLT 338 : (1999) 77 DLT 193 : (1999) 48 DRJ 603 : (1998) 2 ILR Delhi 727 : (1998) 4 RCR(Civil) 663
High Courts14 Sept 1998
Vijay Kumar Vs State of Delhi
Delhi High Court · (1998) 6 AD 812 : (1998) 75 DLT 661 : (1998) 2 DMC 529 : (1998) 47 DRJ 434
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 329, 401
High Courts14 Sept 1998
D.C.M. Financial Services Limited Vs Khaitan Hostombe Spinels Ltd.
Delhi High Court · (1998) 6 AD 696 : (1998) 75 DLT 629 : (1998) 47 DRJ 210 : (1998) 120 PLR 56
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1963 — Section 5
High Courts14 Sept 1998
Vikramaditya Jain Vs Union of India and Others
Delhi High Court · (1998) 6 AD 386 : AIR 1999 Delhi 232 : (1998) 47 DRJ 410 : (1998) 2 ILR Delhi 883 : (1998) ILR Delhi 883
High Courts14 Sept 1998
S.J.SD.Chhatwal Vs Pushpa Builders Ltd.
Delhi High Court · (1998) 6 AD 500 : AIR 1999 Delhi 85 : (1999) 1 CLT 693 : (1999) 95 CompCas 128 : (1999) 78 DLT 21
High Courts14 Sept 1998
Allied Trading Corporation Vs National Seeds Corporation Limited and another
Delhi High Court · (1998) 6 AD 885 : (1998) 47 DRJ 193 : (1999) 1 RCR(Civil) 406
Arbitration Act, 1940 — Section 30, 31, 33
High Courts11 Sept 1998
Commissioner of Income Tax Vs P.S. Jain and Co. Ltd.
Delhi High Court · (1999) 156 CTR 463 : (1999) 235 ITR 287
Income Tax Act, 1961 — Section 256(1), 256(2)