Delhi High Court · (1998) 6 AD 177 : (1999) CriLJ 135 : (1998) 75 DLT 461 : (1998) 47 DRJ 495 : (1998) 2 ILR Delhi 748 : (1998) ILR Delhi 748 : (1999) 1 RCR(Criminal) 150

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High Courts04 Sept 1998

Sushmita Ghosh Vs G.C. Ghosh

Delhi High Court · (1998) 6 AD 91 : (1998) 4 CLT 313 : (1998) 75 DLT 420 : (1999) 48 DRJ 161 : (1998) 4 RCR(Civil) 538

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3Hindu Adoptions and Maintenance Act, 1956 — Section 18

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High Courts04 Sept 1998

Rajbir Singh Vs Union of India and Another

Delhi High Court · (1998) 120 PLR 50 : (1999) 4 RCR(Criminal) 506

Arbitration and Conciliation Act, 1996 — Section 11(6)Limitation Act, 1963 — Article 137

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High Courts04 Sept 1998

Narendra Lal Saraswat Vs The Central Bank of India

Delhi High Court · (1998) 6 AD 330 : (1998) 47 DRJ 635

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High Courts04 Sept 1998Dismissed

Padam Chand Jain Vs Hukam Chand Jain

Delhi High Court · AIR 1999 Delhi 61 : (1998) 47 DRJ 802 : (1998) 4 RCR(Civil) 451

Arbitration Act, 1940 — Section 30

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High Courts03 Sept 1998

O.P. Khaitan Vs Assistant Commissioner of Income Tax

Delhi High Court · (1999) 102 TAXMAN 605

Income Tax Act, 1961 — Section 226(3)

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High Courts03 Sept 1998Dismissed

Mohd. Khalil @ Khalil Ahmed Vs State

Delhi High Court · (1998) 47 DRJ 28

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts03 Sept 1998

R.V. Lakshmi Vs Municipal Corporation of Delhi

Delhi High Court · (1998) 6 AD 332 : (1998) 75 DLT 632 : (1998) 47 DRJ 788

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High Courts03 Sept 1998

Grandlay Electricals (India) Ltd. and Others Vs Vidya Batra and Others

Delhi High Court · (1998) 7 AD 618 : AIR 1999 Delhi 1 : (1999) 1 ARBLR 95 : (1998) 75 DLT 675

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts03 Sept 1998

Constellate Consultants Pvt. Ltd. and Another Vs Shammi Jain

Delhi High Court · (1999) 77 DLT 65

Delhi Rent Control Act, 1958 — Section 3(C)

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High Courts02 Sept 1998Allowed

R. Dayal and Others Vs Lt. Governor and Others

Delhi High Court · (1998) 75 DLT 345 : (1998) 47 DRJ 455

Constitution of India, 1950 — Article 226Delhi Higher Judicial Services Rules, 1970 — Rule 24, 25

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High Courts02 Sept 1998

Mohd. Hanif Vs State

Delhi High Court · (1998) 47 DRJ 14

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57

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High Courts02 Sept 1998Allowed

Prof. (Dr.) Jagadish Dutta Baruah Vs Indian Council of Medical Research and Others

Delhi High Court · (1999) 48 DRJ 363 : (1998) 2 ILR Delhi 783

Constitution of India, 1950 — Article 226

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High Courts02 Sept 1998Dismissed

O.P. Kurechia Vs Manju and Others

Delhi High Court · (1998) 47 DRJ 706

Transfer of Property Act, 1882 — Section 54

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High Courts02 Sept 1998Dismissed

Sanjay Kumar Vs Central Pollution Control Board

Delhi High Court · (1998) 75 DLT 480 : (1998) 47 DRJ 25

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High Courts02 Sept 1998

Gagan Kishore Srivastava Vs State and Others

Delhi High Court · (1998) 6 AD 817 : (1999) 1 Crimes 39 : (1998) 75 DLT 717 : (1998) 47 DRJ 438

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420

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High Courts02 Sept 1998Dismissed

Sita Ram Bhandar Society Vs Lt. Governor and Others

Delhi High Court · (1998) 47 DRJ 30

Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 16

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