High Courts02 Sept 1998Dismissed
Mahalakshmi Sugar Mills Co. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (1998) 75 DLT 760
Essential Commodities Act, 1955 — Section 3(3C)
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,389 of 6,144
High Courts02 Sept 1998
Commissioner Of Income Tax, Delhi Vs M/s. Popular Jewellers
Delhi High Court · (1998) 5 AD 696 : (1998) 75 DLT 323 : (1998) 47 DRJ 1 : (1999) 238 ITR 676
Income Tax Act, 1961 — Section 256, 271(1)
High Courts01 Sept 1998Dismissed
M. Paul Babuta Vs Union of India (UOI) and Another
Delhi High Court · (1998) 6 AD 600
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
High Courts01 Sept 1998
Rajni Dua and Others Vs Bhushan Kumar and Others
Delhi High Court · (1999) 77 DLT 392 : (1998) 2 ILR Delhi 870 : (1998) ILR Delhi 870 : (1998) 4 RCR(Civil) 428
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Sept 1998
Kishan Chand, Engineers and Contractors Vs Union of India (UOI) and Another
Delhi High Court · (1998) 47 DRJ 391
Arbitration Act, 1940 — Section 30, 33
High Courts01 Sept 1998Dismissed
Davendra Nath Vs Prem Nath Motors Ltd. and Others
Delhi High Court · (1998) 47 DRJ 81
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Sept 1998
Kalkaji Industries Association and Another Vs Delhi Development Authority and Others
Delhi High Court · (1998) 75 DLT 801
Delhi Development Act, 1957 — Section 11A(2), 11A(3), 44Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 29
High Courts01 Sept 1998Dismissed
Dewan Chand Vs Indian Oil Corporation Limited and Another
Delhi High Court · (1998) 76 DLT 334
Arbitration and Conciliation Act, 1996 — Section 9
High Courts01 Sept 1998
Lachhman Bhatia Vs N.K. Mehra
Delhi High Court · (1998) 76 DLT 631 : (1998) 47 DRJ 834
Delhi Rent Control Act, 1958 — Section 45
High Courts01 Sept 1998
Consolidated Steels and Alloys Limited Vs Smt. Kamla Lakhanpal and Others
Delhi High Court · (1998) 6 AD 250 : (1999) 1 CLT 95 : (1998) 76 DLT 896
High Courts01 Sept 1998Dismissed
Thysen Stahlunion GMBH Vs The Steel Authority of India
Delhi High Court · (1999) 48 DRJ 210
Arbitration and Conciliation Act, 1996 — Section 85
High Courts01 Sept 1998
Nabha Investment Pvt. Ltd. Vs Harkishan Dass Lukhmi Dass
Delhi High Court · (1998) 5 AD 745 : (1998) 4 CLT 449 : (1998) 76 DLT 7
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 176Evidence Act, 1872 — Section 114
High Courts01 Sept 1998
S. Pritam Singh and Others Vs Ram Narain Vij
Delhi High Court · (1999) 1 AD 785 : (1999) 77 DLT 76
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 50
High Courts01 Sept 1998
Baleshwar Dass Raizada Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 493 : (1998) 120 PLR 52
Arbitration and Conciliation Act, 1996 — Section 11
High Courts01 Sept 1998
Hindustan Trading Corpn. and M/s. United Engineers Vs MTNL and Others
Delhi High Court · (1998) 75 DLT 399 : (1998) 47 DRJ 485 : (1998) 4 RCR(Civil) 449
High Courts01 Sept 1998
State Bank of India Vs Joy Paints and Chemicals
Delhi High Court · (1999) 48 DRJ 397
High Courts01 Sept 1998
Raj Gupta and Another Vs State and Another
Delhi High Court · (1998) 6 AD 120 : (1998) 75 DLT 448 : (1998) 47 DRJ 112
Penal Code, 1860 (IPC) — Section 34, 448
High Courts01 Sept 1998
M/s. Highway Tyres Vs The Govt. of NCT of Delhi and others
Delhi High Court · (1998) 09 DEL CK 0027
High Courts01 Sept 1998
Anant Raj Agencies Vs Delhi Development Authority
Delhi High Court · (1998) 76 DLT 747 : (1998) 47 DRJ 195
Arbitration Act, 1940 — Section 30, 33