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Delhi High Court judgments

1,22,877 judgments · page 5,391 of 6,144

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High Courts25 Aug 1998

Om Parkash Pahwa and Others Vs State of Delhi and Others Ex-servicemen Transport Association Vs Govt of Nct of Delhi and Others R.P. Mendiratta Vs Govt of Nct of Delhi and Others Sta Bus Nayay Panchat Vs State of Delhi and Others Kanwaljit Singh Vs State of Delhi and Others

Delhi High Court · (1998) 5 AD 285 : (1998) 3 CLT 609 : (1998) 75 DLT 3 : (1998) 46 DRJ 719

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High Courts25 Aug 1998

Union of India and Another Vs M/s East Coast Boat Builders and Engineers Ltd.

Delhi High Court · (1999) 4 AD 222 : AIR 1999 Delhi 44 : (1998) 2 ILR Delhi 797

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High Courts25 Aug 1998

Union of India and Another Vs M/s. East Coast Boat Builders and Engineers Ltd.

Delhi High Court · (1998) 76 DLT 958 : (1998) 47 DRJ 333 : (1998) ILR Delhi 797

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High Courts25 Aug 1998

Major Anil Behl No. 31411A (Ex.) Vs Union of India and Others

Delhi High Court · (1998) 08 DEL CK 0016

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High Courts25 Aug 1998

Satish Kumar and another Vs Shri Madhusudan Lal

Delhi High Court · (1998) 5 AD 725 : (1998) 75 DLT 381 : (1998) 47 DRJ 479

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High Courts24 Aug 1998

D.L.F. Industries Ltd. Vs Standard Chartered Bank and Another

Delhi High Court · AIR 1999 Delhi 11 : (1998) 75 DLT 338 : (1998) 47 DRJ 253 : (1998) 2 ILR Delhi 806 : (1998) ILR Delhi 806 : (1998) 4 RCR(Civil) 161 : (1998) RLR 582

Arbitration and Conciliation Act, 1996 — Section 2, 9
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High Courts24 Aug 1998

Court On Its Own Motion Vs Municipal Corporation Of Delhi and Others

Delhi High Court · (1998) 5 AD 872 : (1998) 75 DLT 327 : (1998) 2 ILR Delhi 637 : (1998) ILR Delhi 637

Constitution of India, 1950 — Article 226
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High Courts24 Aug 1998

Union of India Vs Madhya Pradesh Export Corporation Ltd.

Delhi High Court · (1998) 47 DRJ 349

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High Courts24 Aug 1998

C. Bhaskar Rao (Dr.) Vs Union of India and Others

Delhi High Court · (1998) 75 DLT 200 : (1999) 48 DRJ 71 : (1998) 2 ILR Delhi 670

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High Courts22 Aug 1998

Safir Ahmed and Others Vs Lt. Governor National Capital Territory of Delhi and Others

Delhi High Court · (1998) 76 DLT 404

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High Courts21 Aug 1998Allowed

Guru Teg Bahadur Public School Society Vs Delhi Development Authority and Another

Delhi High Court · (1998) 75 DLT 507

Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 6
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High Courts21 Aug 1998Dismissed

Mohd. Naim Sahel and Others Vs Foreigners Regional Registration Officer

Delhi High Court · (1999) 48 DRJ 328

Foreigners Act, 1946 — Section 3
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High Courts21 Aug 1998Allowed

Yaro Khan @ Ahmad Shah Vs Foreigners Regional Registration Officer

Delhi High Court · (1998) 47 DRJ 242

Foreigners Act, 1946 — Section 3(2)
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High Courts21 Aug 1998Dismissed

Triveni Educational and Social Welfare Society Vs Delhi Development Authority and Another

Delhi High Court · (1998) 76 DLT 329 : (1998) 47 DRJ 249

Delhi Development Act, 1957 — Section 11A
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High Courts21 Aug 1998Dismissed

Little Angles Public School Society and Others Vs Union of India (UOI) and Others

Delhi High Court · (1998) 75 DLT 521

Delhi Development Act, 1957 — Section 6
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High Courts21 Aug 1998Dismissed

Raj Cylinders and Containers Vs Hindustan General Industries Ltd. and Others

Delhi High Court · AIR 1998 Delhi 418 : (2001) 103 CompCas 161 : (1998) 75 DLT 889

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Companies Act, 1956 — Section 300Contract Act, 1872 — Section 10
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High Courts21 Aug 1998Dismissed

Mohammad Sediq Vs Union of India (UOI) and Others

Delhi High Court · (1998) 47 DRJ 74

Foreigners Act, 1946 — Section 3(2)
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High Courts21 Aug 1998

P. Bhandari Vs Retreat Co-operative Group Housing Society Ltd. and Others

Delhi High Court · (1998) 5 AD 981 : (1998) 76 DLT 450 : (1999) 48 DRJ 413

Constitution of India, 1950 — Article 226
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High Courts21 Aug 1998

S.N. Kotvala Vs Prem Saral

Delhi High Court · (1999) 78 DLT 74 : (1999) 49 DRJ 665

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High Courts21 Aug 1998

Aprajita Vs School of Planning and Architecture and Others

Delhi High Court · (1998) 08 DEL CK 0014

Constitution of India, 1950 — Article 226
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