High Courts13 Aug 1998Dismissed
Subodh Gupta Vs State (CBI)
Delhi High Court · (1998) 75 DLT 445
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,393 of 6,144
High Courts13 Aug 1998
Amarpal Singh and Others Vs Narcotics Control Bureau
Delhi High Court · (1998) 46 DRJ 676
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 37
High Courts13 Aug 1998
Pran Nath Lekhi and Another Vs Rajiv Gandhi Foundation and Others
Delhi High Court · (1998) 5 AD 181 : AIR 1999 Delhi 40 : (1999) 48 DRJ 775
High Courts13 Aug 1998
Life Insurance Corporation of India Vs Union of India and Others
Delhi High Court · (1998) 7 AD 645 : (1998) 75 DLT 231 : (1998) 47 DRJ 659
Land Acquisition (Amendment and Validation) Ordinance, 1997 — Section 4(3), 6Land Acquisition Act, 1894 — Section 31, 34
High Courts13 Aug 1998
Sunil Kumar Gupta and Another Vs State
Delhi High Court · (1998) 74 DLT 838 : (1998) 46 DRJ 702
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 468
High Courts13 Aug 1998
Bank of Rajasthan Ltd. Vs Smt. Raj Rani and Another
Delhi High Court · (1998) 5 AD 716 : (1998) 75 DLT 121 : (1998) 46 DRJ 669
Delhi Rent Control Act, 1958 — Section 14(1)(11)
High Courts12 Aug 1998Dismissed
Boinpally Madhava Rao Vs Union of India (UOI) and Another
Delhi High Court · (1998) 75 DLT 503 : (1998) 47 DRJ 549
Hindu Adoptions and Maintenance Act, 1956 — Section 27, 8
High Courts12 Aug 1998
Gurbaksh Singh (Nb Sub) Vs The Chief of Army Staff and Others
Delhi High Court · (1998) 47 DRJ 656
High Courts11 Aug 1998Allowed
Haryana Engineering and Foundry Works Vs Union of India (UOI)
Delhi High Court · (1998) 47 DRJ 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts11 Aug 1998
Commissioner of Wealth Tax Vs Prem Nath Motors Pvt. Ltd.
Delhi High Court · (2002) 100 DLT 357 : (1999) 238 ITR 414
Finance Act, 1983 — Section 40(3)
High Courts11 Aug 1998
O.P. Gupta Vs Delhi Transport Corporation
Delhi High Court · (1998) 6 AD 435 : (1998) 75 DLT 560 : (1998) 47 DRJ 808
High Courts11 Aug 1998
Raja Ram Vs Employees'' State Insurance Corporation
Delhi High Court · (1998) 5 AD 353 : (1998) 75 DLT 266 : (1998) 47 DRJ 90
High Courts11 Aug 1998
G.L. Bhatia Vs Union of India and Another
Delhi High Court · (1998) 5 AD 869 : (1998) 47 DRJ 103
High Courts07 Aug 1998Dismissed
Bhagat Raj Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1998) 73 DLT 205 : (1998) 47 DRJ 201
High Courts07 Aug 1998
New India Assurance Co. Ltd. Vs Chinar Goods Carriers (Regd.) and Others
Delhi High Court · AIR 1998 Delhi 394 : (1998) 47 DRJ 557 : (1998) 4 RCR(Civil) 286
Carriers Act, 1865 — Section 8Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Aug 1998
O.P. Dhingra and Others Vs Registrar, Cooperative Societies and Others
Delhi High Court · (1998) 75 DLT 778 : (1999) 48 DRJ 154
High Courts07 Aug 1998
Ram Chander Aggarwal Vs Chairman, Central Board of Direct Taxes
Delhi High Court · (1999) 104 TAXMAN 261
High Courts07 Aug 1998
Lalit Popli Vs Union of India
Delhi High Court · (1998) 5 AD 47 : (1998) 75 DLT 269 : (1998) 47 DRJ 531
High Courts07 Aug 1998
M. Riyaz Khan Vs Municipal Corporation of Delhi
Delhi High Court · (1998) 46 DRJ 586
High Courts07 Aug 1998
Sanjay Jain and Another Vs Bar Council of Delhi and Others
Delhi High Court · (1998) 7 AD 345 : AIR 1999 Delhi 111 : (1998) 46 DRJ 656 : (1998) 2 ILR Delhi 998