High Courts31 Aug 1998
Phool Kumar and Others Vs Mr. Gurdial Singh and Others
Delhi High Court · (2001) ACJ 24 : (1998) 6 AD 536 : (1998) 47 DRJ 618 : (1998) 4 RCR(Civil) 438
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,390 of 6,144
High Courts31 Aug 1998
Somani Marketing Pvt. Ltd. and Another Vs Subhash C. Raswant
Delhi High Court · (1998) 75 DLT 625 : (1998) 47 DRJ 427
Transfer of Property Act, 1882 — Section 53A
High Courts31 Aug 1998
Pindi Road Links Pvt. Ltd. Vs Sky Land Transport Co.
Delhi High Court · (1998) 7 AD 327 : (1998) 75 DLT 637 : (1998) 47 DRJ 430 : (1998) 120 PLR 53
High Courts28 Aug 1998
Jaimal Singh Vs Paramjit Singh and Others
Delhi High Court · (1998) 08 DEL CK 0045
High Courts28 Aug 1998
Sandeep Chandra Vs Vice-Admiral Subhash C. Chopra (Rtd.) and Others
Delhi High Court · (1999) 1 AD 73 : (1998) 76 DLT 776 : (1998) 47 DRJ 308
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
High Courts28 Aug 1998
Hindustan Lever Ltd. Vs Smt. Rajeshwari Pandey
Delhi High Court · (1998) 6 AD 649 : (1998) 75 DLT 238 : (1998) 47 DRJ 837
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts28 Aug 1998
Durga Steel Vs Rajesh Kumar and another
Delhi High Court · (1998) 2 ACC 685 : (1999) ACJ 1380 : (1998) 6 AD 887 : (1998) 76 DLT 314 : (1999) 48 DRJ 460 : (1999) 81 FLR 923 : (1999) 2 LLJ 1334 : (1999) 121 PLR 1
Employees State Insurance Act, 1948 — Section 53
High Courts27 Aug 1998Allowed
Sardar Iqbal Singh Kohli Vs State
Delhi High Court · (1998) 75 DLT 593
Succession Act, 1925 — Section 276, 289
High Courts27 Aug 1998Dismissed
Perfect Electric Concern Pvt. Ltd. Vs Assistant Collector/Commissioner, Central Excise
Delhi High Court · (1998) 75 DLT 405 : (2000) 118 ELT 578
Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 226, 227, 323A, 323B
High Courts26 Aug 1998
Commissioner of Income Tax Vs Oriental Fire and General Insurance Co. Ltd.
Delhi High Court · (1999) 237 ITR 542
Income Tax Act, 1961 — Section 35B
High Courts26 Aug 1998Dismissed
Sgt. Indera Bahadur Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 374
High Courts26 Aug 1998
Canara Bank Vs Four A Asbestos Pvt. Ltd. and Others
Delhi High Court · (1998) 75 DLT 430 : (1998) 47 DRJ 508 : (1998) 120 PLR 67
High Courts26 Aug 1998
Sushil Kumar Sharma Vs State
Delhi High Court · (1998) 7 AD 686 : (1998) 75 DLT 195
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120
High Courts26 Aug 1998
National Research Development Corporation Vs Titanium Tantalum Products Limited
Delhi High Court · (1998) 75 DLT 365 : (1998) 47 DRJ 475
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 7
High Courts26 Aug 1998
Pradeep Anoop Trust Vs Shri A.K. Burman
Delhi High Court · (1998) 5 AD 734 : (1998) 75 DLT 314 : (1998) 47 DRJ 446
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts25 Aug 1998
Wings Wear Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 236 ITR 912
Income Tax Act, 1961 — Section 2, 2(24), 28, 35B
High Courts25 Aug 1998
Kewal Silk Emporium Vs Commissioner of Income Tax
Delhi High Court · (1999) 155 CTR 367 : (1998) 234 ITR 767
Income Tax Act, 1961 — Section 35B
High Courts25 Aug 1998Dismissed
J.R. Sood and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1998) 75 DLT 306
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Constitution of India, 1950 — Article 226, 227Delhi Municipal Corporation Act, 1957 — Section 116(3)
High Courts25 Aug 1998Dismissed
Rajinder Vs State
Delhi High Court · (1998) 75 DLT 192 : (1998) 47 DRJ 119
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Aug 1998
National Fertilizers Ltd. Vs Chemicals and Allied Industries Corporation and Another
Delhi High Court · (1998) 7 AD 334 : (1998) 2 ARBLR 526 : (1998) 4 CLT 71 : (1998) 75 DLT 552 : (1999) 47 DRJ 64