High Courts30 Jan 2002Dismissed
Ajay Singh Vs State (Government of National Capital Territory of Delhi)
Delhi High Court · (2002) 4 AD 173 : (2002) CriLJ 1970 : (2002) 96 DLT 780 : (2002) 62 DRJ 199
COURT ARCHIVE
Delhi High Court judgments
1,25,606 judgments · page 5,278 of 6,281
High Courts30 Jan 2002Allowed
Amar Singh Vs Director General (Central Reserve Police Force) and Another
Delhi High Court · (2002) 5 AD 1026 : (2002) 97 DLT 364 : (2003) 1 SLJ 207
High Courts30 Jan 2002
Executive Engineer (Training), CPWD Vs Regional Labour Commissioner and Another
Delhi High Court · (2002) 8 AD 216 : (2002) 96 DLT 721 : (2002) 93 FLR 1230 : (2002) 2 LLJ 360
High Courts29 Jan 2002
Shashi Sehgal Vs Appropriate Authority, Income Tax Department
Delhi High Court · (2002) 174 CTR 306 : (2002) 123 TAXMAN 339
High Courts29 Jan 2002Allowed
Manish Vij and Others Vs Indra Chugh and Others
Delhi High Court · AIR 2002 Delhi 243 : (2002) 97 DLT 1
High Courts29 Jan 2002Allowed
H.C. Shali Vs Union of India and Others
Delhi High Court · (2002) 5 AD 327 : (2002) 97 DLT 369 : (2003) 1 SLJ 205
High Courts29 Jan 2002Dismissed
S.C. Rastogi Vs Renu Kalra
Delhi High Court · (2002) 3 AD 710 : (2002) CriLJ 2269 : (2002) 96 DLT 659 : (2002) 62 DRJ 203 : (2002) 2 RCR(Criminal) 446
High Courts29 Jan 2002
Delhi Transport Corporation Vs Ganpat Singh
Delhi High Court · (2002) 98 DLT 133 : (2002) 95 FLR 116 : (2002) 3 LLJ 19 : (2002) 5 SLR 689
High Courts29 Jan 2002Dismissed
Virender Kumar Goel Vs The Director of Education and Others
Delhi High Court · (2002) 4 AD 876 : (2002) 61 DRJ 355(1) : (2002) 1 SLJ 491
High Courts29 Jan 2002
Harris Engineers Vs Government of National Capital Territory of Delhi and Another
Delhi High Court · (2002) 6 AD 205 : (2002) 97 DLT 237 : (2002) 3 LLJ 510 : (2003) 1 SLJ 154(2)
High Courts28 Jan 2002
Tin Box Company Vs Inderjit Singh and Others
Delhi High Court · (2002) 01 DEL CK 0130
Industrial Disputes (Central) Rules, 1957 — Rule 10B, 10B(1)
High Courts28 Jan 2002
Prem Saluja Vs Delhi Development Authority and Another
Delhi High Court · (2002) 7 AD 536 : (2002) 1 ARBLR 557 : (2002) 96 DLT 628 : (2002) 62 DRJ 11
High Courts28 Jan 2002Allowed
Sadh Ram Vs Delhi Transport Corporation and Others
Delhi High Court · (2002) 97 DLT 228 : (2002) 62 DRJ 765
High Courts25 Jan 2002
Kuldeep Singh Vs Oriental Green Environment Ltd.
Delhi High Court · (2002) 62 DRJ 149
Companies Act, 1956 — Section 433, 439
High Courts25 Jan 2002
Softline Media Ltd., Soft Lines and Shalimar Advertisers Vs Delhi Transport Corp.
Delhi High Court · (2002) 2 AD 849
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 12
High Courts25 Jan 2002Allowed
Fuerst Day Lawson Vs Jindal Exports Limited
Delhi High Court · (2002) 6 AD 815 : (2002) 1 ARBLR 565 : (2002) 96 DLT 714
High Courts25 Jan 2002Allowed
Suman Khanna Vs Bharat Hotel and Restaurants
Delhi High Court · (2002) 01 DEL CK 0111
High Courts25 Jan 2002Dismissed
Bipin Kumar Jain Vs Lt. Governor and Others
Delhi High Court · (2002) 4 AD 161 : (2002) 96 DLT 456 : (2002) 82 ECC 525 : (2002) 3 RCR(Criminal) 68
High Courts25 Jan 2002
B.S. Virdi Electric Works Vs Union of India and Another
Delhi High Court · AIR 2002 Delhi 318 : (2002) 2 ARBLR 41 : (2002) 97 DLT 89 : (2002) 62 DRJ 180 : (2002) 3 RCR(Civil) 350
High Courts25 Jan 2002Dismissed
Arun Kapur Vs Vikram Kapur and Others
Delhi High Court · (2002) 1 AD 742 : (2002) 96 DLT 757 : (2002) 61 DRJ 495 : (2003) 44 SCL 47