High Courts16 Jan 2002Dismissed
DCM Financial Services Ltd. Vs Sunil Kala and Co. and Another
Delhi High Court · (2002) 4 AD 245 : (2002) 112 CompCas 457 : (2002) 97 DLT 700 : (2002) 64 DRJ 267 : (2002) 3 RCR(Civil) 118
COURT ARCHIVE
Delhi High Court judgments
1,25,555 judgments · page 5,279 of 6,278
High Courts16 Jan 2002
Delhi Abibhavak Mahasangh Vs Union of India and Others
Delhi High Court · (2002) 3 AD 713 : AIR 2002 Delhi 275 : (2002) 96 DLT 629 : (2002) 62 DRJ 818
High Courts16 Jan 2002
University of Delhi and Another Vs Shri Karan Ahuja and Others University of Delhi and Another Vs Shri Anuj Prakash and Others
Delhi High Court · (2002) 2 AD 822
All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 372National Council for Teacher Education Act, 1993 — Section 14(3)
High Courts15 Jan 2002
Tropex Promotion and Tradings Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 123 TAXMAN 192
High Courts15 Jan 2002Dismissed
Rajender Pal Singh Vs Union of India and Others
Delhi High Court · (2002) 3 AD 723
High Courts15 Jan 2002
Classic Electricals Vs Polo Plastics Limited
Delhi High Court · (2002) 5 AD 68 : (2002) 96 DLT 813 : (2002) 25 PTC 213
High Courts15 Jan 2002
Goyal Food Industries Vs Municipal Corporation of Delhi
Delhi High Court · (2002) 5 AD 134 : AIR 2002 Delhi 371 : (2002) 97 DLT 144 : (2002) 62 DRJ 375
High Courts15 Jan 2002
Commissioner of Income Tax Vs Dr. S. Bharti
Delhi High Court · (2002) 174 CTR 476 : (2002) 254 ITR 261 : (2002) 123 TAXMAN 772
High Courts15 Jan 2002Dismissed
Virender Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2002) 2 AD 461
Penal Code, 1860 (IPC) — Section 294, 323, 324, 325, 504
High Courts11 Jan 2002
Panacea Biotec Limited Vs Anchor Pharma Pvt. Limited
Delhi High Court · (2002) 3 AD 598 : (2002) 97 DLT 407 : (2002) 24 PTC 752
High Courts11 Jan 2002
Nisha Rani Aggarwal Vs Delhi Development Authority and Another
Delhi High Court · (2002) 2 AD 858 : (2002) 2 ARBLR 471 : (2002) 96 DLT 557 : (2002) 62 DRJ 147 : (2002) 3 RCR(Civil) 356
High Courts11 Jan 2002Dismissed
Mokha Light House Vs Indian Tourism Development Corporation Limited
Delhi High Court · (2002) 01 DEL CK 0093
High Courts11 Jan 2002Dismissed
Satya Prakash Bagla Vs Sprint Services Pvt. Ltd. and Others
Delhi High Court · (2002) 142 ELT 524
High Courts11 Jan 2002
Union of India Vs Peeco Hydraulic Pvt. Ltd.
Delhi High Court · (2002) 4 AD 53 : AIR 2002 Delhi 367 : (2002) 3 ARBLR 678 : (2002) 65 DRJ 12
High Courts11 Jan 2002Dismissed
S. Satinder Singh and Others Vs Raminder Sarup Singh and Another
Delhi High Court · (2002) 3 AD 531
High Courts11 Jan 2002Dismissed
Lokesh Garments Pvt. Ltd. Vs M.T.N.L.
Delhi High Court · (2002) 3 AD 968 : (2002) 96 DLT 350 : (2002) 62 DRJ 379
High Courts11 Jan 2002
Hindustan Pencils Ltd. Vs Swami Dayal Sharma and Others
Delhi High Court · (2002) 24 PTC 494
High Courts11 Jan 2002Dismissed
Poonam Dubey Vs Union of India and Others
Delhi High Court · (2002) 76 DLT 101
High Courts11 Jan 2002
Mr. K.C. Sethi Vs The Registrar General, Supreme Court of India
Delhi High Court · (2002) 2 AD 414 : (2002) 97 DLT 936 : (2002) 62 DRJ 864
High Courts11 Jan 2002
Amit Goyal Vs The Chairman, Steel Authority of India and Others
Delhi High Court · (2002) 3 AD 655 : (2002) 6 SLR 83