High Courts31 Oct 2001Allowed
Union of India Vs Vanilal Bansilal and Sons
Delhi High Court · (2002) 95 DLT 872
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,280 of 6,263
High Courts31 Oct 2001
George Lillington and Co. Ltd. and Another Vs Kesarwani Brothers
Delhi High Court · (2001) 10 DEL CK 0078
High Courts31 Oct 2001
Om and Company Vs Delhi Development Authority and Another
Delhi High Court · (2001) 10 DEL CK 0075
Arbitration Act, 1940 — Section 14, 17
High Courts31 Oct 2001
National Institute of Public Finance and Policy and Another Vs The Assessor and Collector, MCD
Delhi High Court · (2002) 95 DLT 737 : (2002) 61 DRJ 121
Delhi Municipal Corporation Act, 1957 — Section 115(4)
High Courts31 Oct 2001
S. Bedi Construction Company Vs Delhi Development Authority
Delhi High Court · (2001) 10 DEL CK 0030
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73
High Courts31 Oct 2001
State Bank of India Vs Narender Anand and Others
Delhi High Court · (2001) 10 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts31 Oct 2001Allowed
Kanta Vohra and Others Vs Surat Singh and Others
Delhi High Court · (2003) ACJ 676 : (2002) 95 DLT 359 : (2002) 61 DRJ 516
High Courts30 Oct 2001
Coromandel Indag Products India Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 2002 Delhi 167 : (2002) 95 DLT 261 : (2002) 61 DRJ 406
Insecticides Act, 1968 — Section 9(3), 9(4)
High Courts30 Oct 2001Dismissed
G. Sagar Suri Vs Tikka Jagjit Singh Bedi (Deceased) through L.Rs.
Delhi High Court · (2002) 2 CivCC 137 : (2002) 95 DLT 108 : (2002) 62 DRJ 793 : (2002) 2 RCR(Civil) 434
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 47 Rule 1, Order 9 Rule 2, Order 9 Rule 4, 148
High Courts30 Oct 2001Allowed
Union of India (UOI) and Others Vs Sh. Ram Dayal Pal and Others
Delhi High Court · (2001) 10 DEL CK 0089
High Courts30 Oct 2001
The Management of The Hindu, INS Building, Rafi Marg, New Delhi Vs The Presiding Officer, Industrial Tribunal No. II, Delhi and Another
Delhi High Court · (2002) 96 DLT 84
Industrial Disputes Act, 1947 — Section 25
High Courts30 Oct 2001Dismissed
Delhi Transport Corporation Vs Delhi Administration, Delhi
Delhi High Court · (2001) 10 DEL CK 0068
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 14(1), 14(10)Employees State Insurance Act, 1948 — Section 73Industrial Disputes Act, 1947 — Section 33A
High Courts30 Oct 2001Dismissed
Anurag Modi, Kusum Modi, Ashish Modi and P.S. Santhanakrishnan Vs MSTC Ltd.
Delhi High Court · (2002) 95 DLT 203 : (2002) 61 DRJ 220
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts30 Oct 2001Dismissed
K. Vijayan Vs Central Bureau of Investigation
Delhi High Court · (2001) 94 DLT 831 : (2002) 1 RCR(Criminal) 417
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 309, 357, 359Prevention of Corruption Act, 1988 — Section 8
High Courts30 Oct 2001Dismissed
Romesh Sharma Vs The State
Delhi High Court · (2002) 95 DLT 267 : (2002) 61 DRJ 553
Arms Act, 1959 — Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 465Prevention of Corruption Act, 1988 — Section 6
High Courts30 Oct 2001Dismissed
Roshan Lal Vs Union of India and Others
Delhi High Court · (2001) 10 DEL CK 0003
High Courts29 Oct 2001Dismissed
Ganga Prashad Sharma Vs M.C.D. and Others
Delhi High Court · (2002) 61 DRJ 328
High Courts29 Oct 2001
Ashok Kumar Sharma and Others Vs Delhi Vidyut Board Anil Kumar and Others Vs Delhi Vidyut Board
Delhi High Court · (2002) 96 DLT 95 : (2002) 63 DRJ 191
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts29 Oct 2001
Suresh Sharma and Others Vs Stein Doshi and Bhalla
Delhi High Court · (2002) 96 DLT 54 : (2002) 61 DRJ 129
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 29
High Courts29 Oct 2001
Dr. Ajay Kumar Singh Vs Vice-Chancellor and Others
Delhi High Court · (2001) 10 DEL CK 0026