High Courts18 Oct 2001
Good Value Engineers Vs M.M.S. Nanda
Delhi High Court · (2002) 61 DRJ 573
Arbitration Act, 1940 — Section 20, 37, 37(1), 37(2), 37(3)Arbitration and Conciliation Act, 1996 — Section 21, 85, 85(1)
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,282 of 6,263
High Courts18 Oct 2001Dismissed
Mr. Sarabjit Singh Sahi Vs Union of India (UOI) and Another
Delhi High Court · (2002) 62 DRJ 800
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 19Navy Act, 1957 — Section 16
High Courts17 Oct 2001Partly Allowed
Patricia Jean Mahajan and Others Vs United India Insurance Co. Ltd. and Others United India Insurance Co. Ltd. Vs Patricia Jean Mahajan and Others
Delhi High Court · (2002) 1 ACC 1 : (2001) 2 ACC 699 : (2002) ACJ 1
High Courts17 Oct 2001
Consulting Engineering Services (India) Ltd. Vs Department of Agriculture and Co-operation
Delhi High Court · (2001) 63 DRJ 276 : (2002) 1 RCR(Civil) 646
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts17 Oct 2001Dismissed
Pt. Munshi Ram and Associates Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2001) 94 DLT 816
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 7
High Courts17 Oct 2001
Vayudoot Ltd. Vs Sunder Tours and Travels Pvt. Ltd.
Delhi High Court · (2001) 10 DEL CK 0121
High Courts17 Oct 2001Dismissed
Exide Industries Ltd. Vs Exide Corporation, USA and Others
Delhi High Court · (2002) 95 DLT 539
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 4
High Courts17 Oct 2001Allowed
Pankaj Vs Vijay Kumar Sahdev
Delhi High Court · (2001) 10 DEL CK 0105
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
High Courts17 Oct 2001
M/s. Cox and King Forex Services Vs State and Others
Delhi High Court · (2002) CriminalCC 358
High Courts17 Oct 2001Dismissed
Union of India Vs P.M. Hinduja
Delhi High Court · (2002) 95 DLT 246 : (2002) 61 DRJ 783
Central Civil Services (Pension) Rules, 1972 — Rule 37, 48
High Courts17 Oct 2001Allowed
Champagne Indage Limited Vs Union of India and Others
Delhi High Court · (2002) 140 ELT 71
High Courts16 Oct 2001
Shri Dharmik Sabha (Regd.) Vs Commissioner of Delhi Police and Others Shri Dharmik Ramlila Committee (Regd.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 95 DLT 39 : (2002) 61 DRJ 774
High Courts16 Oct 2001Dismissed
Jayshree Tea and Industries Ltd. Vs Union of India
Delhi High Court · (2002) 61 DRJ 216
High Courts16 Oct 2001Dismissed
Sanjeev Sonia Industries and Others Vs Phool Chand and Others
Delhi High Court · (2001) 10 DEL CK 0167
High Courts16 Oct 2001
Chetan Dass Lachhman Dass Vs Commissioner of Income Tax
Delhi High Court · (2002) 172 CTR 655 : (2002) 255 ITR 197 : (2002) 122 TAXMAN 351
Income Tax Act, 1961 — Section 145
High Courts16 Oct 2001
Bawa Jagmohan Singh and Others Vs The Registrar of Trade Marks and Others
Delhi High Court · (2002) 24 PTC 417
Trade and Merchandise Marks Act, 1958 — Section 44Trade and Merchandise Marks Rules, 1959 — Rule 71
High Courts16 Oct 2001Dismissed
Shashi Kumar Goyal Vs State and Others
Delhi High Court · (2002) 95 DLT 582 : (2002) 1 DMC 316
Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 120
High Courts16 Oct 2001Allowed
Sarda Plywood Industries Ltd. Vs Union of India and Others
Delhi High Court · (2001) 10 DEL CK 0071
High Courts16 Oct 2001
Punjab and Sindh Bank Vs Anant Construction Pvt. Ltd.
Delhi High Court · (2002) 96 DLT 123