High Courts16 Oct 2001Dismissed
Ram Lal Hans and Sons Vs Union of India
Delhi High Court · (2001) 10 DEL CK 0063
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,283 of 6,263
High Courts16 Oct 2001
Bharat Petroleum Corporation Ltd. Vs ECE Industries and Others
Delhi High Court · (2002) 95 DLT 98 : (2002) 100 ECR 59
High Courts16 Oct 2001
Commissioner of Income Tax Vs B.L. Passi
Delhi High Court · (2002) 85 CTR 172 : (2002) 254 ITR 225 : (2002) 122 TAXMAN 805
High Courts15 Oct 2001Dismissed
Kailash Kaur Vs Sanjit Kumar Saha
Delhi High Court · (2001) 10 DEL CK 0169
High Courts15 Oct 2001
M.S. Pattar Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · AIR 2002 Delhi 133
Constitution of India, 1950 — Article 226
High Courts15 Oct 2001
M.S. Kold Hold Industries Pvt. Ltd. Vs Commissioner of Income Tax and Another
Delhi High Court · (2002) 173 CTR 68 : (2002) 255 ITR 96 : (2002) 120 TAXMAN 664
Income Tax Act, 1961 — Section 32A
High Courts15 Oct 2001
Commissioner of Gift Tax Vs Raghu Hari Dalmia and Others
Delhi High Court · (2002) 255 ITR 300
Gift Tax Act, 1958 — Section 16(1), 2Gift Tax Rules, 1958 — Rule 10(2)
High Courts15 Oct 2001
CGT Vs Raghu Hari Dalmia
Delhi High Court · (2002) 172 CTR 485 : (2002) 120 TAXMAN 550
High Courts15 Oct 2001
S.C. Gupta Vs State and Another
Delhi High Court · (2002) 112 CompCas 121 : (2002) 257 ITR 272 : (2002) 123 TAXMAN 691
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276CC, 278B, 278B1
High Courts15 Oct 2001
Mars, Incorporated Vs A.K. Gera and Others
Delhi High Court · (2001) 94 DLT 906
Trade and Merchandise Marks Act, 1958 — Section 28, 32
High Courts15 Oct 2001Allowed
Asha M. Jain Vs The Canara Bank and Others
Delhi High Court · (2001) 94 DLT 841 : (2002) 61 DRJ 101 : (2002) 1 RCR(Civil) 543
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Contract Act, 1872 — Section 202Registration Act, 1908 — Section 17
High Courts15 Oct 2001
Raj Kumar Khanna Vs The State (NCT of Delhi) and Others
Delhi High Court · (2002) 95 DLT 147 : (2002) 1 DMC 200 : (2002) 61 DRJ 365
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 156(1), 482Evidence Act, 1872 — Section 113
High Courts15 Oct 2001Dismissed
Union of India and Others Vs Bharat Builders
Delhi High Court · (2001) 10 DEL CK 0037
Arbitration and Conciliation Act, 1996 — Section 34
High Courts15 Oct 2001
Pandit Construction Company Vs Delhi Development Authority and Others
Delhi High Court · (2001) 10 DEL CK 0032
Arbitration Act, 1940 — Section 14, 30, 33
High Courts15 Oct 2001
Pushpa Kumari Vs Jai Gopal and Others
Delhi High Court · (2001) 10 DEL CK 0008
High Courts15 Oct 2001
International Airports Authority of India Vs Commissioner of Income Tax
Delhi High Court · (2002) 254 ITR 657 : (2002) 122 TAXMAN 611
High Courts12 Oct 2001Dismissed
Hans Raj and Another Vs Jeet Kaur (Deceased)
Delhi High Court · (2002) 95 DLT 459 : (2002) 61 DRJ 314
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts12 Oct 2001
Gurcharan Singh Bhawnani Vs State and Another
Delhi High Court · (2002) CriLJ 744 : (2001) 94 DLT 813 : (2003) 67 DRJ 191 : (2002) 1 RCR(Criminal) 324
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 321, 357, 482Electricity Act, 1910 — Section 39, 44