High Courts09 Oct 2001
Swaran Singh Vs Naresh Kumar
Delhi High Court · (2001) 10 DEL CK 0124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,285 of 6,263
High Courts09 Oct 2001Dismissed
Brij Basi Udyog Vs Union of India and Others
Delhi High Court · (2002) 95 DLT 739
Arbitration Act, 1940 — Section 30, 33
High Courts09 Oct 2001Dismissed
Saif Ul Rehman Vs Akbar Ali and Others
Delhi High Court · (2001) 10 DEL CK 0115
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Oct 2001Dismissed
Kishore Jain Vs The State
Delhi High Court · (2002) CriLJ 1154 : (2001) 94 DLT 558 : (2002) 61 DRJ 164 : (2002) 1 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Municipal Corporation Act, 1957 — Section 343, 344, 345, 345(1), 345A(2)Penal Code, 1860 (IPC) — Section 448
High Courts09 Oct 2001Dismissed
United Builders (Regd.) Vs Indian Oil Corporation and Others
Delhi High Court · (2001) 10 DEL CK 0108
Constitution of India, 1950 — Article 226(1)
High Courts09 Oct 2001
Commissioner of Income Tax Vs Sant Bir Bros.
Delhi High Court · (2002) 257 ITR 673
Income Tax Act, 1961 — Section 256
High Courts09 Oct 2001
Commissioner of Income Tax Vs Sant Bir Bros
Delhi High Court · (2002) 120 TAXMAN 884
High Courts09 Oct 2001
Commissioner of Income Tax Vs National Seeds Corporation Ltd.
Delhi High Court · (2002) 173 CTR 323 : (2002) 257 ITR 430 : (2002) 120 TAXMAN 659
Income Tax Act, 1961 — Section 36(1)
High Courts09 Oct 2001
Rail India Technical and Economic Services Limited Vs Bhartiya General Mazdoor Congress and Others
Delhi High Court · (2002) 2 AD 319 : (2002) 97 DLT 521 : (2002) 94 FLR 211
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Oct 2001Dismissed
Sri Ram Malik Vs Sumitra Devi and Others
Delhi High Court · (2002) 97 DLT 49 : (2002) 61 DRJ 295
High Courts09 Oct 2001Dismissed
Sanjeev Sarin and Another Vs Rita Wadhwa and Others
Delhi High Court · (2002) 95 DLT 889 : (2002) 61 DRJ 254
Arbitration Act, 1940 — Section 41Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(6), 15(1), 16Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts09 Oct 2001
The Installment Supply (P) Ltd. Vs Joginder Singh and Others
Delhi High Court · (2001) 10 DEL CK 0048
Arbitration Act, 1940 — Section 20
High Courts09 Oct 2001
Babu Ram and Another Vs State
Delhi High Court · (2001) 94 DLT 708 : (2001) 4 RCR(Criminal) 785
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Oct 2001
Gautam Kataria Vs La Exotica
Delhi High Court · (2001) 10 DEL CK 0024
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts09 Oct 2001
Indian Red Cross Society Vs Red Cross Blood Bank Employees Union and Others
Delhi High Court · (2001) 10 DEL CK 0019
Constitution of India, 1950 — Article 19(1)Red Cross Society Act, 1920 — Section 5
High Courts09 Oct 2001Dismissed
Jagjeewan Vs State and Others
Delhi High Court · (2002) 95 DLT 1
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156, 157, 173, 173(8)
High Courts08 Oct 2001Dismissed
Arun Kapur Vs Vikram Kapur and Others
Delhi High Court · AIR 2002 Delhi 420 : (2002) 95 DLT 42 : (2002) 61 DRJ 495(1)
Arbitration Act, 1940 — Section 16, 17, 5Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts08 Oct 2001Dismissed
Kishan Swroop and Another Vs Mawasi (now deceased through L.Rs.)
Delhi High Court · (2002) 95 DLT 560 : (2002) 61 DRJ 726
Delhi Rent Control Act, 1958 — Section 14
High Courts08 Oct 2001Dismissed
Commissioner of Income Tax Vs Abhinandan Investment Ltd. and Others Commissioner of Income Tax Vs Jindal Equipments Leasing and Consultancy Service Commissioner of Income Tax Vs Stainless Investment Ltd. Commissioner of Income Tax Vs Mansarover Investment Ltd. Commissioner of Income Tax Vs Nalwa Investment Ltd. and Others
Delhi High Court · (2001) 171 CTR 64 : (2002) 254 ITR 538 : (2002) 121 TAXMAN 161
Finance Act, 1991 — Section 2(9)Income Tax Act, 1961 — Section 260A, 55(2)
High Courts08 Oct 2001Dismissed
Khazan and Others Vs Union of India and Another
Delhi High Court · (2002) 2 CivCC 191 : (2001) 94 DLT 939 : (2002) 2 RCR(Civil) 444 : (2002) 1 RCR(Rent) 105
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5