High Courts04 Oct 2001
Santosh Kumar Vs State
Delhi High Court · (2002) 61 DRJ 552
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,287 of 6,263
High Courts04 Oct 2001Allowed
Mangal Singh Vs Presiding Officer, Industrial Tribunal No. I, Delhi and Another
Delhi High Court · (2001) 94 DLT 159 : (2001) 91 FLR 582
Constitution of India, 1950 — Article 226
High Courts04 Oct 2001Dismissed
Sh. Mukesh Aggarwal Vs State and another
Delhi High Court · (2002) 1 CivCC 327 : (2001) 94 DLT 374 : (2001) 60 DRJ 779 : (2002) 1 RCR(Criminal) 122
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482, 483Negotiable Instruments Act, 1881 (NI) — Section 138Prevention of Food Adulteration Act, 1954 — Section 17
High Courts04 Oct 2001
National Building Construction Corporation Vs District and Sessions Judge and Another
Delhi High Court · (2001) 10 DEL CK 0040
High Courts04 Oct 2001Dismissed
Sachindra Nath Jana and Others Vs United Bank of India and Another
Delhi High Court · (2001) 10 DEL CK 0039
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts04 Oct 2001Allowed
Bharat K. Oil Depot Vs Commissioner and Another
Delhi High Court · (2002) 95 DLT 389
High Courts03 Oct 2001Partly Allowed
Subhash and Co. and Another Vs Union of India and Another
Delhi High Court · (2001) 10 DEL CK 0168
Arbitration Act, 1940 — Section 14(2)
High Courts03 Oct 2001Allowed
Ram Dhari Singh and Others Vs Delhi Vidyut Board
Delhi High Court · (2001) 63 DRJ 620
Constitution of India, 1950 — Article 14, 226Electricity (Supply) (Amendment) Act, 1958 — Section 15, 78Electricity (Supply) Act, 1948 — Section 12, 15, 2, 5, 78
High Courts03 Oct 2001Dismissed
S.S. Brijbasi and Sons Vs Chander Bhan Garg and Others
Delhi High Court · (2001) 10 DEL CK 0163
Arbitration Act, 1940 — Section 20, 44Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151
High Courts03 Oct 2001Dismissed
Hanuman Prasad Sharma and Others Vs M.C.D. and Others
Delhi High Court · (2002) 95 DLT 853 : (2002) 61 DRJ 252
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 348
High Courts03 Oct 2001
Premier Clearing Agency Vs Commissioner of Cus. (Gen.)
Delhi High Court · (2002) 79 ECC 161 : (2001) 99 ECR 13 : (2001) 133 ELT 533
Customs House Agents Licensing Regulations, 1984 — Regulation 10, 12, 12(2), 14, 21
High Courts03 Oct 2001
All India Bank Officers Confederation Vs Union of India
Delhi High Court · (2001) 10 DEL CK 0065
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 9, 9(3)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9, 9(3)
High Courts03 Oct 2001Dismissed
Sneh Vasih and Another Vs Filatex India Ltd. Sneh Vasih and Another Vs Purshotam Bhargava
Delhi High Court · (2002) 95 DLT 373
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(1)Transfer of Property Act, 1882 — Section 106, 107, 53A
High Courts03 Oct 2001
Commissioner of Income Tax Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2001) 171 CTR 212 : (2002) 254 ITR 627 : (2002) 120 TAXMAN 635
High Courts03 Oct 2001Dismissed
Dwarka Sector 5 and Sector 12 Resident Welfare Association and Others Vs Union of India and Another
Delhi High Court · (2002) 95 DLT 72
High Courts03 Oct 2001Dismissed
Om Prakash Kohli Vs Ravi Prakash Kohli and Others
Delhi High Court · (2001) 10 DEL CK 0015
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Limitation Act, 1963 — Article 110
High Courts01 Oct 2001Allowed
Sunder Lal Jain Hospital Karamchari Union (Regd.) Vs Govt. of Delhi and Others
Delhi High Court · (2002) 95 DLT 640 : (2002) 61 DRJ 808 : (2002) 92 FLR 566
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 61, 61(1), 61(2)Industrial Disputes Act, 1947 — Section 33, 33(2), 33(3), 33(4)
High Courts01 Oct 2001
State (NCT of Delhi) Vs Ajit Seth @ Ajit
Delhi High Court · (2002) 3 AD 317 : (2002) 61 DRJ 178
Penal Code, 1860 (IPC) — Section 302
High Courts01 Oct 2001
Commissioner of Income Tax Vs Sharpedge Ltd.
Delhi High Court · (2002) 120 TAXMAN 593
High Courts01 Oct 2001Dismissed
Institute of Directors Vs Mahanagar Telephone Nigam Ltd. and Another
Delhi High Court · (2002) 61 DRJ 116 : (2002) 1 RCR(Civil) 453
Telegraph Act, 1885 — Section 7