Land Acquisition Act, 1894 — Section 18, 23, 24, 25, 28Mines and Minerals (Development and Regulation) Act, 1957 — Section 3, 4Punjab Land Revenue Act, 1887 — Section 41, 42

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High Courts05 Oct 2001

Indian Herbs Research and Supply Co. Ltd. and Another Vs Lalji Mal and Another

Delhi High Court · (2002) 95 DLT 723

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 10Copyright Act, 1957 — Section 62, 62(2)Limitation Act, 1963 — Section 22

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High Courts05 Oct 2001

G.R. Chawla and Others Vs Delhi Development Authority and Another

Delhi High Court · (2001) 10 DEL CK 0069

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High Courts05 Oct 2001

Bhooria and Others Vs Union of India

Delhi High Court · (2001) 10 DEL CK 0050

Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)Land Acquisition Act, 1894 — Section 4, 4(1), 54, 6

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High Courts05 Oct 2001Allowed

State Trading Corporation of India Ltd. Vs Ssangyong Corporation

Delhi High Court · (2001) 10 DEL CK 0016

Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 72

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High Courts04 Oct 2001Dismissed

Lifetree Convergence Limited Vs Mahanagar Telephone Nigvam Ltd.

Delhi High Court · (2002) 95 DLT 364 : (2002) 61 DRJ 23

Constitution of India, 1950 — Article 226

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High Courts04 Oct 2001

Pokhar Mal Vs Union of India and Others

Delhi High Court · (2002) 96 DLT 352

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High Courts04 Oct 2001Dismissed

Housing and Urban Development Corporation Vs DSA Engineers (Bombay) and Others

Delhi High Court · (2002) 95 DLT 656

Arbitration (Amendment) Act, 1985 — Section 85, 85(1), 85(2)Arbitration (Amendment) Act, 1996 — Section 10, 34, 4Arbitration Act, 1940 — Section 14, 30, 32

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High Courts04 Oct 2001Dismissed

Murari Lal Vs The Indian Institute of Technology, Delhi and Others

Delhi High Court · (2001) 10 DEL CK 0129

General Clauses Act, 1897 — Section 16

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High Courts04 Oct 2001Dismissed

Music Systems Vs Dena Bank

Delhi High Court · (2001) 10 DEL CK 0123

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High Courts04 Oct 2001Dismissed

Amar Singh Vs Union of India and Another

Delhi High Court · (2001) 10 DEL CK 0109

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High Courts04 Oct 2001

M.L. Goyal Vs Delhi Transport Corporation

Delhi High Court · (2001) 10 DEL CK 0103

Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4, 9

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