High Courts27 Sept 2001Dismissed
Sudershan Ram Bhasin Vs Shrimati Kamla Bhasin
Delhi High Court · (2002) 1 RCR(Civil) 510
Civil Procedure Code, 1908 (CPC) — Section 10, 151Succession Act, 1925 — Section 383, 387
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,289 of 6,263
High Courts27 Sept 2001Dismissed
Rattan Lal and Others Vs Krishan Kumar and Others
Delhi High Court · (2002) 63 DRJ 233
Arbitration Act, 1940 — Section 32, 39Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 340
High Courts27 Sept 2001
Vaswa Nand Vs State
Delhi High Court · (2001) 94 DLT 773 : (2001) 4 RCR(Criminal) 784
Penal Code, 1860 (IPC) — Section 279, 304Probation of Offenders Act, 1958 — Section 4
High Courts27 Sept 2001Partly Allowed
Shri Surender Singh Vs D.T.C. and another
Delhi High Court · (2003) ACJ 803 : (2001) 94 DLT 484 : (2002) 61 DRJ 622
Motor Vehicles Act, 1988 — Section 163
High Courts27 Sept 2001Dismissed
Smt. Promila Mathur and Others Vs Sh. Bhim Chand and Others
Delhi High Court · (2001) 94 DLT 443 : (2001) 60 DRJ 419
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 2, 50Transfer of Property Act, 1882 — Section 106, 111
High Courts26 Sept 2001
Benoy Bhushan Basu Vs Commissioner of Police and Others
Delhi High Court · (2001) 09 DEL CK 0227
High Courts26 Sept 2001Allowed
J.M. Ramachandra and Sons Vs Customs Excise and Gold (Control) Appellate Tribunal and Another
Delhi High Court · (2002) 95 DLT 217 : (2002) 80 ECC 72 : (2002) 139 ELT 36
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112A, 125, 128, 129A
High Courts26 Sept 2001
Camlin Private Limited Vs National Pencil Industries
Delhi High Court · (2002) 96 DLT 8
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Copyright (Amendment) Act, 1994 — Section 14Copyright Act, 1957 — Section 2
High Courts26 Sept 2001Dismissed
Daewoo Anchor Electronics Ltd. Vs S.L. Bhalla and Others
Delhi High Court · (2002) 95 DLT 66 : (2001) 60 DRJ 597 : (2002) 2 RCR(Civil) 438
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 2, 41Transfer of Property Act, 1882 — Section 106
High Courts26 Sept 2001
Sunil Mehdiratta Vs Union of India Harvinder Singh Bhatia Vs Union of India Param Uberoi Vs Union of India Seagram Manufacturing Ltd. Vs Union of India Akram Fahami Vs Union of India
Delhi High Court · (2001) 94 DLT 537 : (2002) 61 DRJ 545 : (2002) 79 ECC 767 : (2002) 146 ELT 281
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 309, 309(1), 309(2)Customs Act, 1962 — Section 111, 18(2), 24, 28
High Courts26 Sept 2001Allowed
Delhi Development Authority Vs National Insurance Company and Another
Delhi High Court · (2001) 09 DEL CK 0055
Constitution of India, 1950 — Article 14, 21, 38, 39, 41
High Courts26 Sept 2001
Anand Niketan Co-operative Group Housing Society Ltd. and Another Vs The Registrar, Cooperative Societies and Others
Delhi High Court · (2001) 94 DLT 899 : (2002) 62 DRJ 257
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 60, 61
High Courts26 Sept 2001
Darshna and Others Vs Delhi Police Public School
Delhi High Court · (2001) 09 DEL CK 0052
Constitution of India, 1950 — Article 12Delhi School Education Rules, 1973 — Rule 105
High Courts25 Sept 2001Dismissed
Pyare Vs The Financial Commissioner and others
Delhi High Court · (2001) 94 DLT 348 : (2001) 60 DRJ 695
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 185, 185(1), 65A, 67, 85Land Acquisition Act, 1894 — Section 11, 12(2), 18, 4, 4(1)
High Courts25 Sept 2001Dismissed
International Security and Intelligence Agency Limited Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 09 DEL CK 0235
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 1
High Courts25 Sept 2001Dismissed
Ajmer Singh Vs Union of India and Others Ved Prakash Vs Union of India and Others Om Prakash Vs Union of India and Others Harjeet Singh Vs Union of India and Others Tamilasaran Vs Union of India and Others Jasbir Singh Vs Union of India and Others
Delhi High Court · (2001) 09 DEL CK 0210
Border Security Force Rules, 1969 — Rule 19, 19(1), 48
High Courts25 Sept 2001Dismissed
Mukram and Others Vs The State (NCT of Delhi)
Delhi High Court · (2002) 95 DLT 382 : (2002) 61 DRJ 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 394, 411
High Courts25 Sept 2001Dismissed
Surjit Singh Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2001) 94 DLT 245 : (2002) 62 DRJ 389
High Courts25 Sept 2001Dismissed
Pawan Mehta Vs The State Naveen Mehta Vs The State Sanjeev Singh Vs The State
Delhi High Court · (2002) CriLJ 1933 : (2001) 60 DRJ 727 : (2002) 79 ECC 430 : (2002) 3 RCR(Criminal) 421
Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25, 35, 35(2), 37