High Courts06 Feb 2002
Dalmia Dairy Industries Vs Union Of India
Delhi High Court · (2002) 174 CTR 296
COURT ARCHIVE
Delhi High Court judgments
1,25,637 judgments · page 5,277 of 6,282
High Courts06 Feb 2002Dismissed
Lt. Col. Y.N.I. Anand (Retd.) Vs Union of India (UOI) and Others
Delhi High Court · (2002) 2 AD 947
High Courts06 Feb 2002Allowed
Dalmia Dairy Industries Vs Union of India (UOI)
Delhi High Court · (2002) 255 ITR 476 : (2002) 122 TAXMAN 675
High Courts06 Feb 2002
Suresh Kumar Jain Vs Delhi Development Authority and Another
Delhi High Court · (2002) 5 AD 473 : (2003) 1 ARBLR 159 : (2002) 97 DLT 596
High Courts06 Feb 2002
Sewa Sons Builders Vs Union of India and Another
Delhi High Court · (2002) 2 AD 793 : (2002) 62 DRJ 135
High Courts06 Feb 2002
Indian Overseas Bank Vs S.N.G. Castorete Pvt. Ltd. and Others
Delhi High Court · (2002) 5 AD 174 : AIR 2002 Delhi 309 : (2002) 62 DRJ 32
High Courts06 Feb 2002
V.K. Dewan and Co. Vs Delhi Development Authority
Delhi High Court · (2002) 2 AD 821 : (2002) 96 DLT 662 : (2002) 62 DRJ 38
High Courts05 Feb 2002
Jagan Nath Mandal Vs Union of India (UOI) and Others
Delhi High Court · (2002) 62 DRJ 309
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2002Dismissed
Yogendra Kumar Modi Vs State and Another
Delhi High Court · (2002) 97 DLT 829
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 406, 409, 417, 420
High Courts05 Feb 2002Allowed
Yoginder Kumar Modi Vs State (NCT of Delhi) and Another
Delhi High Court · (2002) 99 DLT 701
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317Penal Code, 1860 (IPC) — Section 403, 406, 409, 417
High Courts05 Feb 2002
Ralhan Lal Chand Vs Union of India and Others
Delhi High Court · (2002) 3 AD 1093 : (2002) 2 ARBLR 25 : (2002) 97 DLT 372
High Courts05 Feb 2002Dismissed
Brahma Prakash Kalra Vs National Thermal Power Corporation and Others
Delhi High Court · (2002) 2 Crimes 463 : (2002) 96 DLT 369 : (2002) 93 FLR 808 : (2002) 3 RCR(Criminal) 148
High Courts05 Feb 2002
Shri Naresh Pal Vs Union of India (UOI) and Another
Delhi High Court · (2002) 6 AD 742 : (2002) 97 DLT 534 : (2002) 64 DRJ 61 : (2002) 94 FLR 208
High Courts05 Feb 2002Allowed
Madan Lal Vs State, National Capital Territory of Delhi
Delhi High Court · (2002) 4 AD 177(2) : (2002) CriLJ 2605(2) : (2002) 96 DLT 803 : (2002) 62 DRJ 210 : (2002) 82 ECC 522 : (2002) 2 RCR(Criminal) 827
High Courts05 Feb 2002Dismissed
Usha Wire Netting Factory Ltd. Vs Mr. Ram Kishan Yadav
Delhi High Court · (2002) 5 AD 702 : (2002) 97 DLT 778 : (2002) 62 DRJ 754
High Courts04 Feb 2002
Mantri Housing and Constructions Ltd. Vs Addl. >Commissioner of Income Tax, Appropriate Authority and Others
Delhi High Court · (2002) 174 CTR 175
High Courts04 Feb 2002Dismissed
Mohd. Ishaq and Others Vs Delhi Development Authority
Delhi High Court · (2002) 02 DEL CK 0116
Delhi Development Act, 1957 — Section 22Land Acquisition Act, 1894 — Section 4, 6
High Courts04 Feb 2002Dismissed
Mantri Housing and Constructions Ltd. Vs The Additional Commissioner, Appropriate Authority and Others
Delhi High Court · (2002) 255 ITR 62 : (2002) 122 TAXMAN 495
High Courts04 Feb 2002
International Security and Intelligence Agency Limited Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 5 AD 957 : (2002) 2 CivCC 672 : (2002) 96 DLT 656 : (2002) 62 DRJ 100 : (2002) 3 RCR(Civil) 358
High Courts04 Feb 2002Partly Allowed
Simrat Katyal Vs Virender Katyal
Delhi High Court · (2002) 3 AD 341