High Courts01 Mar 2002Allowed
U.K. Paints Industries and Another Vs Union of India (UOI) and Others
Delhi High Court · (2002) 82 ECC 38 : (2002) 144 ELT 255
COURT ARCHIVE
Delhi High Court judgments
1,25,739 judgments · page 5,276 of 6,287
High Courts01 Mar 2002Dismissed
Ramesh Chander Vs R.L. Chugh, P.O., Industrial Tribunal
Delhi High Court · (2002) 3 LLJ 909
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33A
High Courts01 Mar 2002
K.G. Khosla Compressors Ltd. Vs The U.P. State Electricity Board
Delhi High Court · (2002) 03 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts01 Mar 2002Dismissed
Ram Dhan and Others Vs Delhi Development Authority
Delhi High Court · (2002) 03 DEL CK 0113
Constitution of India, 1950 — Article 14, 16, 226Delhi Development Act, 1957 — Section 57
High Courts01 Mar 2002Dismissed
Kedia Investment Corporation and Another, Simplex Industries, The Rajasthan Synthetic Industries Ltd., Jindal Pipe Ltd. and Another, Jindal India (P) Ltd. and Another, Swastic Pipes (P) Ltd. and Another and Sh. Ram Fibres Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2002) 8 AD 240 : (2002) 97 DLT 1003 : (2002) 82 ECC 35 : (2002) 145 ELT 506
High Courts01 Mar 2002Dismissed
Sh. Saranjeet Singh Likhare Vs Union of India (UOI)
Delhi High Court · (2002) 03 DEL CK 0107
High Courts01 Mar 2002Allowed
National Steel Agency and Another Vs Union of India (UOI) and Others
Delhi High Court · (2002) 82 ECC 32 : (2002) 143 ELT 63
High Courts01 Mar 2002Dismissed
Leather Avenues India Vs State of Delhi and Another
Delhi High Court · (2002) 5 AD 20 : (2002) 62 DRJ 329
High Courts01 Mar 2002Allowed
Mrs. S. Jain, Sh. A.K. Jain, Sh. Rajinder Kumar, Durga Textiles, G.M. Valvet Factory and Cut Cord, Chowk Mental Hospital, Amritsar Vs Union of India (UOI) and Others
Delhi High Court · (2002) 97 DLT 877 : (2002) 81 ECC 682 : (2002) 144 ELT 262
High Courts01 Mar 2002Dismissed
Paramjit Singh Vs Union of India (UOI)
Delhi High Court · (2002) 4 AD 412(1)
High Courts01 Mar 2002Dismissed
Steel City Beverages Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2002) 8 AD 238 : (2002) 98 DLT 39 : (2002) 82 ECC 34 : (2003) 159 ELT 14
High Courts01 Mar 2002Dismissed
Naraindas Brothers Vs Union of India (UOI) and Another
Delhi High Court · (2002) 82 ECC 37 : (2002) 143 ELT 52
High Courts28 Feb 2002Dismissed
Mirabai Films Pvt. Ltd. Vs Hathway Cable and Datacom Pvt. Ltd. and Another Mirabai Films Pvt. Ltd. Vs Indus in Media and Communications Mirabai Films Pvt. Ltd. Vs 7 Star Satellite Network Mirabai Films Pvt. Ltd. Vs Siti Cable Network
Delhi High Court · AIR 2002 Delhi 433 : (2002) 4 RCR(Civil) 311
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 36, 37
High Courts28 Feb 2002
Punjab and Sind Bank Vs Shri Ramji Dass Khanna (through LRs) and Another
Delhi High Court · AIR 2002 Delhi 305 : (2002) 97 DLT 919 : (2002) 62 DRJ 766
High Courts28 Feb 2002
MMTC Limited Vs Skate Shipping Company S.A.
Delhi High Court · (2002) 97 DLT 181 : (2002) 62 DRJ 238
High Courts28 Feb 2002
Babu Ram Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2002) 2 ARBLR 22 : (2002) 97 DLT 356 : (2002) 62 DRJ 344 : (2002) 3 RCR(Civil) 245
High Courts28 Feb 2002Dismissed
Hotel Corporation of India Vs State Bank of India and Others
Delhi High Court · AIR 2003 Delhi 87 : (2003) 67 DRJ 276
High Courts28 Feb 2002
D.L.F. Universal Ltd. Vs Govt. of National Capital Territory, Delhi and Others
Delhi High Court · (2002) 96 DLT 825 : (2003) 1 SLJ 77
High Courts28 Feb 2002
Tariq Iftikhar Vs Charanjit Lal Azra Tariq Vs Charanjit Lal
Delhi High Court · (2002) 98 DLT 620 : (2002) 64 DRJ 534
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts27 Feb 2002
Metropolis Restaurant Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 7 AD 891 : (2002) 97 DLT 249 : (2002) 62 DRJ 246