High Courts10 Mar 2003
Wind Power Limited Vs Goyal MG Gases Limited
Delhi High Court · (2003) 2 AD 585 : (2003) 1 ARBLR 667 : (2003) 103 DLT 611 : (2003) 2 RAJ 243
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,237 of 6,350
High Courts07 Mar 2003Dismissed
Smt. Tripti Dhalla Vs Indira Gandhi National Open University
Delhi High Court · (2003) 4 AD 209 : AIR 2003 Delhi 282 : (2003) 70 DRJ 225
High Courts07 Mar 2003Partly Allowed
Bal Kishan Kataria Vs Delhi Transport Corporation
Delhi High Court · (2003) 4 AD 740 : (2003) 106 DLT 697 : (2003) 67 DRJ 700 : (2004) 3 SLJ 470
High Courts07 Mar 2003
Two Guys (P) Ltd. Vs Shri Motilal Bhatia
Delhi High Court · (2003) 3 AD 29 : (2003) 104 DLT 91 : (2003) 68 DRJ 97
High Courts07 Mar 2003
Standing Conference of Public Enterprises Vs Delhi Office and Est. Employee Union and Others
Delhi High Court · (2003) 3 AD 38 : (2003) 104 DLT 112 : (2003) 68 DRJ 556 : (2003) 2 LLJ 1009
High Courts07 Mar 2003
Bishnu Ram Vs The Secretary, GOI and Others
Delhi High Court · (2003) 2 AD 769 : (2003) 104 DLT 1 : (2003) 71 DRJ 509 : (2003) 3 SLJ 424
High Courts07 Mar 2003
Structural Waterproofing Company Pvt. Ltd. Vs Continental Foundation Joint Venture and Others
Delhi High Court · (2003) 2 AD 613 : AIR 2003 Delhi 356 : (2003) 103 DLT 552
High Courts07 Mar 2003Dismissed
Ms. Bindu Sehgal Vs Union of India (UOI) and Others
Delhi High Court · (2003) 2 AD 537 : (2003) 103 DLT 504 : (2003) 67 DRJ 550 : (2003) 3 SLJ 400
High Courts07 Mar 2003Dismissed
K.M. Associates Pvt. Ltd. Vs Good Times Pvt. Ltd.
Delhi High Court · (2003) 26 PTC 428
High Courts07 Mar 2003
Mrs. Dimple Chopra Vs Shri Vishal Swara and Others
Delhi High Court · (2003) 2 AD 669 : (2003) 103 DLT 642
High Courts06 Mar 2003
Jay Engineering Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2003) 183 CTR 326
Income Tax Act, 1961 — Section 32(1), 35B, 35B(1), 37(1)
High Courts06 Mar 2003
Maj. Gen. W.S. Chona (Retd.) Vs Union of India and Others
Delhi High Court · (2003) 1 ILR Delhi 218
High Courts06 Mar 2003
Jay Engg. Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2003) 132 TAXMAN 69
High Courts06 Mar 2003Allowed
Ex. Ct. Jasbir Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2003) 3 AD 15 : (2003) 104 DLT 5 : (2003) 68 DRJ 588 : (2003) 3 SLJ 428
High Courts06 Mar 2003Dismissed
Bank Kreiss AG Vs Ashok K. Chauhan and Others
Delhi High Court · AIR 2004 Delhi 42 : (2003) 3 BC 91 : (2004) 122 CompCas 906 : (2003) 105 DLT 135 : (2003) 68 DRJ 492 : (2003) 3 RCR(Civil) 438
High Courts05 Mar 2003
Nice Rubber Vs The Presiding Officer and Others
Delhi High Court · (2003) 5 AD 412 : (2003) 104 DLT 585 : (2003) 67 DRJ 688 : (2003) 3 LLJ 322
High Courts05 Mar 2003
P.R.R. Nair Vs Union of India (UOI) and Others
Delhi High Court · (2003) 4 AD 307 : (2003) 106 DLT 61 : (2003) 68 DRJ 395 : (2004) 1 SLJ 201
High Courts05 Mar 2003Dismissed
Municipal Corporation of Delhi Vs Senaro Construction India Ltd.
Delhi High Court · (2003) 104 DLT 441
High Courts04 Mar 2003
Director General of Income Tax Vs A.A.I.F.R.
Delhi High Court · (2003) 130 TAXMAN 251
High Courts04 Mar 2003
Director General of Income Tax Vs A.A.I.F.R. and Others
Delhi High Court · (2003) 185 CTR 663
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)