High Courts13 Mar 2003
Mrs. Sarla Ahuja and Another Vs Mr. Kundan Lal
Delhi High Court · (2003) 2 AD 690 : (2003) 2 CivCC 674 : (2003) 103 DLT 635 : (2004) 72 DRJ 508 : (2003) 2 RCR(Civil) 843 : (2003) 1 RCR(Rent) 683
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,236 of 6,350
High Courts13 Mar 2003Allowed
Delhi Development Authority Vs Ganga Automobiles Ltd. and Another (In Liquidation)
Delhi High Court · (2003) 3 AD 580 : (2003) 104 DLT 580 : (2003) 68 DRJ 310 : (2003) 1 ILR Delhi 245
High Courts13 Mar 2003Dismissed
Ms. Mathews Clare Georgina Vs Narcotics Control Bureau
Delhi High Court · (2003) CriLJ 4060 : (2003) 104 DLT 422 : (2003) 68 DRJ 646 : (2003) 88 ECC 116 : (2003) 2 JCC 634
High Courts13 Mar 2003Dismissed
Deepa Tracy Vs State (NCT of Delhi)
Delhi High Court · (2003) 3 AD 249 : (2003) 104 DLT 378 : (2003) 68 DRJ 70 : (2003) 2 JCC 625
High Courts13 Mar 2003Partly Allowed
Darbar Exports and Others Vs Bank of India and Others
Delhi High Court · (2003) 3 AD 190 : (2003) 104 DLT 174 : (2003) 68 DRJ 1
High Courts13 Mar 2003Dismissed
Ripan Wadhwa Vs Sun Pharmaceutical Industries Ltd.
Delhi High Court · (2003) 68 DRJ 477 : (2003) 26 PTC 511
High Courts12 Mar 2003Dismissed
C.J. International Hotels Ltd. Vs New Delhi Municipal Council
Delhi High Court · (2003) 3 AD 733 : (2004) 1 CTLJ 318 : (2003) 105 DLT 545 : (2003) 71 DRJ 705
High Courts12 Mar 2003
Jain Refractory Erectors Vs Cement Corporation of India Ltd. and Another
Delhi High Court · (2003) 5 AD 417 : (2003) 3 ARBLR 256 : (2003) 104 DLT 469 : (2003) 2 RAJ 456
High Courts12 Mar 2003
Mrs. Mohinder Kaur Vs G.M. Cosmetics and Others
Delhi High Court · (2003) 104 DLT 946 : (2003) 69 DRJ 487 : (2003) 27 PTC 30 : (2003) 2 RAJ 407
High Courts12 Mar 2003
Manju Chandra Vs University of Delhi and Another
Delhi High Court · (2003) 3 AD 447 : (2003) 104 DLT 508 : (2003) 70 DRJ 353 : (2003) 3 SLJ 478
High Courts12 Mar 2003
D.C. Raizada Vs The State
Delhi High Court · (2003) 5 AD 589 : AIR 2003 Delhi 200 : (2003) 105 DLT 737 : (2003) 69 DRJ 26
High Courts12 Mar 2003Dismissed
Commander, S.P. Dutt Vs Union of India (UOI) and The Chief of Naval Staff, Naval Headquarter
Delhi High Court · (2003) 3 AD 6 : (2003) 104 DLT 49 : (2003) 3 SLJ 453
High Courts12 Mar 2003Dismissed
Vikas Kumar @ Vikas Sharma Vs DRI
Delhi High Court · (2003) 2 Crimes 426 : (2003) 68 DRJ 79 : (2003) 1 JCC 536
High Courts11 Mar 2003Dismissed
Shyam Kishore and Another Vs Roop Saree Kendra and Others
Delhi High Court · (2003) 4 AD 632 : (2003) 105 DLT 422 : (2003) 69 DRJ 544
High Courts11 Mar 2003Allowed
The Board of Trustees of The Port of Bombay Vs M/s A. Kumar and Co. and Others
Delhi High Court · (2003) 1 ILR Delhi 234
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, 151, 50
High Courts11 Mar 2003Dismissed
Subhash Chand Jain Vs Regional Manager, PNB and Another
Delhi High Court · (2003) 104 DLT 413(2) : (2003) 71 DRJ 505 : (2003) 97 FLR 1030 : (2003) 3 LLJ 396 : (2003) 3 SLJ 457
High Courts11 Mar 2003Partly Allowed
Dy. Comdt., S.C. Parashar Vs Union of India (UOI)
Delhi High Court · (2003) 2 AD 733 : (2003) 104 DLT 31 : (2003) 68 DRJ 236 : (2003) 3 SLJ 447
High Courts11 Mar 2003Allowed
Suraj Prakash Chopra Raj Kumar Vs Baij Nath Dhawan and Another
Delhi High Court · (2003) 3 AD 705 : (2003) 103 DLT 645 : (2003) 69 DRJ 431
High Courts10 Mar 2003Dismissed
Shri A.P. Jain Vs Faridabad Metal Udyog (P) Ltd.
Delhi High Court · (2003) 3 AD 624 : (2005) 123 CompCas 785 : (2003) 104 DLT 909 : (2003) 71 DRJ 523 : (2003) 1 ILR Delhi 228 : (2004) 50 SCL 268
High Courts10 Mar 2003
Commissioner of Income Tax Vs Hotel and Restaurant Association
Delhi High Court · (2003) 182 CTR 374 : (2003) 132 TAXMAN 76