High Courts07 Apr 2003Dismissed
Veer Bala Gulati Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2003) 3 AD 762 : (2003) 104 DLT 787 : (2003) 69 DRJ 482
COURT ARCHIVE
Delhi High Court judgments
1,27,061 judgments · page 5,234 of 6,354
High Courts07 Apr 2003
Social Jurist Vs Union of India (UOI) and Others
Delhi High Court · (2003) 104 DLT 727 : (2003) 70 DRJ 728
High Courts07 Apr 2003Allowed
Jai Prakash Vs Central Bureau of Investigation and Union of India (UOI)
Delhi High Court · (2003) 3 AD 576 : (2003) 104 DLT 723 : (2003) 68 DRJ 293 : (2003) 1 ILR Delhi 319 : (2004) 1 SLJ 32
High Courts07 Apr 2003
Social Jurist, A Lawyers Group Vs Union of India (UOI) and Others
Delhi High Court · (2003) 69 DRJ 799(1)
High Courts07 Apr 2003
Govind and Others Vs The State (Govt. of NCT of Delhi) Renu Dhawan Vs The State (NCT of Delhi) and Another Chinnu Bhai Chiman Lal Dalal and Another Vs Central Bureau of Investigation and Anr
Delhi High Court · (2003) 3 AD 525 : (2003) 104 DLT 510 : (2003) 1 DMC 783 : (2003) 68 DRJ 446 : (2003) 2 JCC 1030
High Courts04 Apr 2003
Radhey Shyam Dang and Another Vs D.D.A. and Another
Delhi High Court · (2003) 1 ILR Delhi 316
Delhi Development Act, 1957 — Section 22
High Courts04 Apr 2003
Hem Chand and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2003) 3 LLJ 57
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts04 Apr 2003Allowed
Satish Kumar Marwah and Sons Vs Union of India (UOI) and Others
Delhi High Court · (2003) 5 AD 99 : (2003) 3 ARBLR 187 : (2003) 105 DLT 760 : (2003) 70 DRJ 51
Arbitration Act, 1940 — Section 11, 20Arbitration and Conciliation Act, 1996 — Section 21, 85(2)
High Courts04 Apr 2003
ABN Amro Bank N.V. and Others Vs State and Another
Delhi High Court · (2003) 104 DLT 755 : (2003) 68 DRJ 644 : (2003) 2 LLJ 905 : (2003) 3 SLJ 486
High Courts03 Apr 2003
Indoor Table Tennis Trust and Others Vs Shri Kapil Khanna
Delhi High Court · AIR 2003 Delhi 273 : (2003) 2 BC 439 : (2003) 104 DLT 672 : (2003) 68 DRJ 357 : (2004) 1 RCR(Civil) 57
High Courts03 Apr 2003Dismissed
Amarjeet Singh Vs State and Others
Delhi High Court · (2003) 3 CCR 57 : (2003) 105 DLT 27 : (2003) 2 DMC 108 : (2003) 2 JCC 1161 : (2003) RLR 543
Contempt of Courts Act, 1971 — Section 10, 2(C)Penal Code, 1860 (IPC) — Section 406
High Courts03 Apr 2003Dismissed
Master Pulkit Vs Smt. Kamlesh and Others
Delhi High Court · (2003) 5 AD 541 : (2003) 105 DLT 313 : (2003) 69 DRJ 672 : (2004) 1 RCR(Civil) 75
High Courts03 Apr 2003
Vijay Laxmi and Another Vs State of Delhi
Delhi High Court · (2003) 3 AD 478 : (2003) 104 DLT 465 : (2003) 68 DRJ 476 : (2003) 1 JCC 564
High Courts03 Apr 2003
Krishan Pal and Another Vs State
Delhi High Court · (2003) 69 DRJ 276
Penal Code, 1860 (IPC) — Section 366, 376
High Courts03 Apr 2003Dismissed
Kailash Engineers Vs Auto Pins (I) Ltd.
Delhi High Court · (2003) 67 DRJ 782 : (2003) 1 ILR Delhi 311
High Courts03 Apr 2003Dismissed
EB Pocket Welfare Association and Others Vs Delhi Development Authority and Others
Delhi High Court · (2003) 3 AD 285 : (2003) 104 DLT 166 : (2003) 68 DRJ 611
High Courts03 Apr 2003Dismissed
Chander Mohan and Others Vs Delhi Development Authority and Others
Delhi High Court · (2003) 3 AD 232 : (2003) 104 DLT 643 : (2003) 68 DRJ 616
High Courts03 Apr 2003
Indo Gulf Industries Ltd. Vs U.P. State Industries Development Corpn. and Others
Delhi High Court · (2003) 3 AD 254 : (2003) 104 DLT 529 : (2003) 68 DRJ 416
High Courts02 Apr 2003Dismissed
Hira Lal and Son (Export) Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2005) 127 CompCas 904 : (2005) 30 PTC 431 : (2005) 64 SCL 385
Companies Act, 1956 — Section 20, 22
High Courts02 Apr 2003Allowed
Steel Authority of India Ltd. Vs Dr. R.N. Jain and Others
Delhi High Court · (2003) 3 AD 289 : (2003) 3 BC 246 : (2003) 105 DLT 81 : (2003) 70 DRJ 86 : (2003) 45 SCL 26