High Courts20 Mar 2003Dismissed
Shri Ravinder Singh Vs Delhi Development Authority and Another
Delhi High Court · (2003) 3 AD 627 : (2003) 104 DLT 41 : (2003) 71 DRJ 515
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,235 of 6,350
High Courts20 Mar 2003Dismissed
Ravinder Singh Vs Delhi Development Authority and Others
Delhi High Court · (2003) 3 AD 627 : (2003) 104 DLT 41 : (2003) 71 DRJ 515
High Courts18 Mar 2003Allowed
Constable/Dvr Garibullah Vs Union of India (UOI)
Delhi High Court · (2003) 5 AD 665 : (2003) 104 DLT 973 : (2003) 71 DRJ 467 : (2003) 1 ILR Delhi 248 : (2004) 1 SLJ 39
High Courts18 Mar 2003Allowed
Bharat Filling Station and Another Vs Indian Oil Corporation Ltd.
Delhi High Court · (2003) 3 AD 694 : (2003) 104 DLT 601
High Courts18 Mar 2003
Mahender Pal Singh Vs State of U.P. and Others
Delhi High Court · (2003) 3 AD 452 : (2003) 104 DLT 439 : (2003) 67 DRJ 712 : (2003) 3 SLJ 461
High Courts18 Mar 2003Allowed
Tata Iron and Steel Company Ltd. Vs Jhalani Tools Ltd.
Delhi High Court · (2003) 3 AD 547 : (2003) 104 DLT 834 : (2003) 69 DRJ 592 : (2003) 47 SCL 757
High Courts18 Mar 2003Dismissed
Gurnam Singh @ Herjit Singh Vs Union of India (UOI) and Others
Delhi High Court · (2003) CriLJ 3198 : (2003) 103 DLT 758 : (2003) 68 DRJ 326 : (2003) 87 ECC 586 : (2003) 1 ILR Delhi 414 : (2003) 1 JCC 599 : (2003) 2 RCR(Criminal) 704
High Courts18 Mar 2003Dismissed
Mahender Pratap Teneja Vs Delhi Development Authority
Delhi High Court · (2003) 105 DLT 24
Constitution of India, 1950 — Article 226
High Courts17 Mar 2003
Mirabai Films Pvt. Ltd. Vs Siti Cable Network and Others
Delhi High Court · (2003) 26 PTC 473
High Courts17 Mar 2003
PNB Capital Services Ltd. Vs Atul Glass Industries Ltd.
Delhi High Court · (2003) 105 DLT 767 : (2003) 70 DRJ 80 : (2003) 135 PLR 39 : (2004) 51 SCL 122
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 2 Rule 2Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1), 22(3), 22A
High Courts17 Mar 2003Dismissed
Mathura Dass and Others Vs State
Delhi High Court · (2003) 104 DLT 147 : (2003) 1 DMC 755 : (2003) 67 DRJ 695 : (2003) 2 JCC 639
High Courts17 Mar 2003Dismissed
Master ''X'' Vs ''Y''
Delhi High Court · AIR 2003 Delhi 195 : (2003) 69 DRJ 21
High Courts17 Mar 2003Dismissed
D.D.A. Vs Foundengers P. Ltd.
Delhi High Court · (2003) 2 ARBLR 499 : (2003) 104 DLT 418 : (2003) 68 DRJ 383 : (2003) 2 RAJ 392
High Courts17 Mar 2003Dismissed
Kalpana Tyagi Vs Sneh Lata Sharma
Delhi High Court · (2003) 3 AD 187 : (2003) 2 BC 536 : (2003) CriLJ 3395 : (2003) 104 DLT 127 : (2003) 68 DRJ 14 : (2003) 3 RCR(Criminal) 340
High Courts17 Mar 2003
PNB Capital Services Ltd. Vs Swaraj Agroils Ltd.
Delhi High Court · (2003) 03 DEL CK 0013
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 12 Rule 6Sick Industrial Companies (Special Provisions) Act, 1985 — Section 2(1), 22, 22(1), 22(1)A, 22(3)
High Courts13 Mar 2003Allowed
Mrs. Sushma Banga Vs Delhi Administration and Others
Delhi High Court · (2003) 3 AD 429 : (2003) 70 DRJ 220
High Courts13 Mar 2003Dismissed
Subham Goodwill (P) Ltd. Vs Commissioner of Customs and Others
Delhi High Court · (2003) 26 PTC 377 : (2004) 1 RAJ 377
High Courts13 Mar 2003Dismissed
Sh. Virender Kumar Jain Vs Delhi Vidyut Board and Others and Municipal Corporation of Delhi and Others
Delhi High Court · (2003) 2 AD 641 : (2003) 2 ARBLR 150 : (2003) 103 DLT 557 : (2003) 45 SCL 300
High Courts13 Mar 2003Dismissed
Smt. Gurbux Kaur and Smt. Gurdev Kaur Vs Shri Hari Singh and Others
Delhi High Court · (2003) 104 DLT 560 : (2003) 68 DRJ 278 : (2003) 1 ILR Delhi 238
High Courts13 Mar 2003Dismissed
Satya Pal Sud, Ex-Brigadier Vs Union of India (UOI)
Delhi High Court · (2003) 2 AD 774 : (2003) CriLJ 3842 : (2003) 104 DLT 35 : (2003) 71 DRJ 514 : (2003) 3 SLJ 450