High Courts28 Mar 2003Dismissed
Shalini Malik Vs Mrs. Jayshree and Another and State and Another
Delhi High Court · (2003) CriLJ 2749 : (2003) 104 DLT 791 : (2003) 68 DRJ 650 : (2003) 2 JCC 852
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,233 of 6,350
High Courts28 Mar 2003Allowed
Gurdip Singh Kalra Vs Surjit Singh Sood
Delhi High Court · (2003) 5 AD 545 : (2003) 105 DLT 267 : (2003) 71 DRJ 696
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Limitation Act, 1963 — Section 5
High Courts27 Mar 2003Dismissed
Geetanjali Woolens Pvt. Ltd. and Others Vs Pearl Inter Continental
Delhi High Court · (2003) 68 DRJ 300 : (2003) 2 JCC 1045
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 397
High Courts27 Mar 2003Allowed
Smt. Renu Gupta and Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2003) 108 DLT 488
Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 1, 67, 84, 85Land Acquisition Act, 1894 — Section 16, 17(1), 4, 5A, 7
High Courts27 Mar 2003
Gautam Sarkar and Others Vs Ram Krishan Kulwant Rai School
Delhi High Court · (2003) 4 AD 81 : (2003) 104 DLT 1030
High Courts27 Mar 2003Dismissed
Dr. Anup Kumar Srivastava Vs State
Delhi High Court · (2003) 3 AD 129 : (2003) 104 DLT 393 : (2003) 68 DRJ 247
High Courts27 Mar 2003Dismissed
Hauz Khas neighborhood Association Vs Archaeological Survey of India and Others
Delhi High Court · (2003) 4 AD 687
High Courts27 Mar 2003Allowed
Hotel Marina Vs Sushil Kumar Raut and Others
Delhi High Court · (2003) 5 AD 414 : (2003) 104 DLT 588 : (2003) 2 RAJ 395
High Courts27 Mar 2003Dismissed
Saood Ahmed Siddiqui and Jawad Ahmed Siddiqui Vs State (NCT of Delhi)
Delhi High Court · (2003) 3 AD 185 : (2003) 104 DLT 2000 : (2003) 68 DRJ 407 : (2003) 2 JCC 637
High Courts27 Mar 2003
Ravi Kumar Vs State
Delhi High Court · (2003) 6 AD 647 : (2003) 107 DLT 285 : (2003) 70 DRJ 684 : (2003) 3 JCC 1495
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 324
High Courts26 Mar 2003Dismissed
Enkay (India) Rubber Co. Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2003) 185 CTR 527 : (2003) 263 ITR 521
Income Tax Act, 1961 — Section 37
High Courts26 Mar 2003
Shivani Synthetics Ltd. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2004) 186 ELT 21
Central Excises and Salt Act, 1944 — Section 35F
High Courts26 Mar 2003Dismissed
Enkay (India) Rubber Co. (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2003) 185 CTR 526 : (2003) 263 ITR 521(1)
Income Tax Act, 1961 — Section 260A, 37, 37(1)
High Courts26 Mar 2003Dismissed
Usha Alloys and Steels Ltd. Vs Union of India (UOI)
Delhi High Court · (2003) 2 ARBLR 306 : (2003) 104 DLT 988 : (2003) 69 DRJ 564 : (2003) 2 RAJ 579
High Courts26 Mar 2003
Atul Limited Vs Prakash Industries Ltd.
Delhi High Court · (2003) 3 AD 459 : (2003) 2 ARBLR 489 : (2003) 68 DRJ 430 : (2003) 2 RAJ 409 : (2003) 46 SCL 73
High Courts26 Mar 2003Allowed
P.E.S. Installation Pvt. Ltd. Vs The Chief Engineer (Civil), PWD/Circle-II, National Capital Territory of Delhi, The Executive Engineer (E), PWD (Electrical Division), National Capital Territory of Delhi, Dr. Hedgevar Arogya Sansthan, Delhi Administration and Unissi India Pvt. Ltd.
Delhi High Court · (2003) 3 AD 121 : (2003) 103 DLT 813
High Courts26 Mar 2003Dismissed
Bal Ram (Shri) and Others Vs Union of India (UOI) and Others
Delhi High Court · (2004) 112 DLT 930
Constitution of India, 1950 — Article 226
High Courts26 Mar 2003
Chandresh Singh (Ex.-Ct) Vs Union of India (UOI) and Others
Delhi High Court · (2003) 68 DRJ 435
High Courts25 Mar 2003
Batra Hospital and Medical Research Centre of Ch. Aishi Ram Batra Employees'' Union Vs Management of Batra Hospital and Medical Research Centre of Ch. Aishi Ram Batra Public Charitable Trust and Others
Delhi High Court · (2003) 3 LLJ 645
High Courts25 Mar 2003Dismissed
J.M. Mukhi Vs Municipal Corporation of Delhi
Delhi High Court · (2005) 117 DLT 213
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 115(4), 124(5)