High Courts01 Apr 2003Dismissed
K.M. Sharma Vs Union of India (UOI)
Delhi High Court · (2003) 04 DEL CK 0098
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 18, 28A, 54
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,232 of 6,350
High Courts01 Apr 2003Allowed
Sadhana Jain Vs P. Sudhir
Delhi High Court · (2004) 76 DRJ 15 : (2004) 117 ECR 811 : (2004) 173 ELT 231
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 132, 135(1)
High Courts01 Apr 2003Dismissed
Gulshan Kumar Ahuja Vs Veena Sharma
Delhi High Court · (2004) 2 BC 301 : (2003) 4 CCR 383 : (2003) 107 DLT 725 : (2004) 2 RCR(Criminal) 88
Criminal Procedure Code, 1973 (CrPC) — Section 219, 397(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Apr 2003
East African (I) Remedies Pvt. Ltd. Vs Wallace Pharmaceuticals Ltd. and Another
Delhi High Court · AIR 2004 Delhi 74 : (2003) 105 DLT 293 : (2003) 27 PTC 18 : (2003) 3 RAJ 119 : (2004) 3 RCR(Civil) 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts01 Apr 2003Dismissed
Modern School and Shashi Pal Sharma Vs Govt. of NCT Delhi and Others
Delhi High Court · (2003) 3 AD 689 : (2003) 105 DLT 662 : (2003) 71 DRJ 710 : (2004) 1 SLJ 130
High Courts01 Apr 2003
M.G.F. (India) Ltd. Vs Daily Pratap and Others
Delhi High Court · (2003) 3 AD 31 : (2003) 2 ARBLR 309 : (2003) 104 DLT 119 : (2003) 67 DRJ 715 : (2003) 1 ILR Delhi 305
High Courts01 Apr 2003Dismissed
Jitendra Mohan Gupta Vs Delhi Development Authority
Delhi High Court · (2003) 3 AD 441 : (2003) 104 DLT 719 : (2003) 71 DRJ 478
High Courts31 Mar 2003Dismissed
Prashant Glass Works Pvt. Ltd. Vs Banaras Marbles and Granites Ltd.
Delhi High Court · (2003) 4 AD 20 : (2005) 127 CompCas 597 : (2003) 105 DLT 497 : (2003) 71 DRJ 683 : (2003) 46 SCL 295
High Courts31 Mar 2003Allowed
Ashwini Kumar and Others Vs University of Delhi and Another
Delhi High Court · (2003) 4 AD 456 : AIR 2003 Delhi 304 : (2003) 104 DLT 748 : (2003) 68 DRJ 502
High Courts31 Mar 2003Dismissed
Commissioner of Income Tax Vs A. R. J. Security Printers
Delhi High Court · (2003) 131 TAXMAN 297
High Courts31 Mar 2003Dismissed
Pasupati Fabrics Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2003) 4 AD 154 : (2003) 107 DLT 15 : (2004) 113 ECR 353 : (2004) 165 ELT 35
Textiles Committee Act, 1963 — Section 5A(7), 5D
High Courts31 Mar 2003Dismissed
Pramod Kumar and Others Vs Union of India (UOI) and Another
Delhi High Court · (2004) 73 DRJ 125 : (2004) 2 LLJ 432
High Courts31 Mar 2003Dismissed
Sailesh Textile Industries Vs British Airways and Anr
Delhi High Court · (2003) 4 AD 276 : (2003) 69 DRJ 683
High Courts31 Mar 2003
Bawana Relocated Ind. Plot owners Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2003) 3 AD 581 : (2003) 104 DLT 177 : (2003) 70 DRJ 118
High Courts31 Mar 2003
Rani Pushpa Kumari Devi (deceased through LR) Vs The Embassy of Syrian Arab Republic
Delhi High Court · (2003) 3 AD 216 : (2003) 104 DLT 682 : (2003) 71 DRJ 482(1)
High Courts31 Mar 2003
Smt. Chhoti Devi Vs The Financial Commissioner and Others
Delhi High Court · (2003) 3 AD 722 : (2003) 104 DLT 635 : (2003) 68 DRJ 387
High Courts31 Mar 2003
Asha Ahuja Vs Rajesh Ahuja and Others
Delhi High Court · (2003) 104 DLT 745 : (2003) 2 DMC 16 : (2003) 68 DRJ 437
High Courts31 Mar 2003Dismissed
Commissioner of Income Tax Vs A.R.J. Security Printers
Delhi High Court · (2003) 183 CTR 323 : (2003) 264 ITR 276
Income Tax Act, 1961 — Section 260A, 80I
High Courts28 Mar 2003
A.K. Diwan Vs Union of India (UOI)
Delhi High Court · (2003) 185 CTR 529 : (2004) 265 ITR 248 : (2004) 136 TAXMAN 516
Income Tax Act, 1961 — Section 132