COURT ARCHIVE
Delhi High Court judgments
1,27,061 judgments · page 5,230 of 6,354
Nagin Chand Godha Vs Union of India (UOI) and Others
Delhi High Court · (2003) 70 DRJ 721
Sudhanshu Gupta, M.K. Sinha, P.N. Bahuguna, Brijendra Shekhar, P. Srinivinas and Joy Chattacharya Vs Airports Authority of India and Another
Delhi High Court · (2003) 4 AD 743 : (2003) 105 DLT 620 : (2003) 69 DRJ 722 : (2004) 1 SLJ 105
Y.P. Narula Vs Union of India (UOI) and Another
Delhi High Court · (2003) 5 AD 213 : (2003) 105 DLT 565 : (2003) 71 DRJ 707
R. Bharat Kumar and Co. Vs Kamal Synthetic Textile Market and Another
Delhi High Court · (2003) 4 AD 120 : (2003) 104 DLT 968 : (2003) 27 PTC 33 : (2003) 2 RAJ 505
DCM Financial Services Ltd. Vs Ms. Sanjana Malhotra and Others
Delhi High Court · (2003) 04 DEL CK 0017
Jagannath Chauhan Vs S.C. Nanda and Another
Delhi High Court · (2003) 5 AD 514 : AIR 2003 Delhi 394 : (2003) 105 DLT 132 : (2003) 69 DRJ 316
D.N. Sood and Another Vs Inspecting Asstt. Commissioner of Income Tax
Delhi High Court · (2003) 105 DLT 33 : (2003) 69 DRJ 366 : (2003) 2 JCC 1151
Govt. of NCT of Delhi Vs Shri Khem Chand and Another
Delhi High Court · AIR 2003 Delhi 314 : (2003) 2 ARBLR 164 : (2003) 104 DLT 857 : (2003) 68 DRJ 518
Maharashtra State Handloom Corporation Ltd. Vs Association of Corporations and Apex Societies of Handlooms (ACASH) and Others
Delhi High Court · (2006) 2 CTLJ 99 : (2004) 111 DLT 424 : (2004) 77 DRJ 347 : (2004) 4 RCR(Civil) 599
Raju Vs State
Delhi High Court · (2003) 1 ILR Delhi 401
Bhartiya Plastic Udyog and Another Vs Central Warehousing Corpn. and Others
Delhi High Court · (2003) 105 DLT 59 : (2003) 69 DRJ 399 : (2003) 89 ECC 66 : (2003) 157 ELT 16
Kaka''s Restaurant Vs Sh. K.L. Sehgal, Regional Provident Fund Commisisoner
Delhi High Court · (2003) 105 DLT 85 : (2003) 68 DRJ 534 : (2003) 3 LLJ 436 : (2004) 1 SLJ 88
A.K. Jaju Vs Avni Kumar
Delhi High Court · AIR 2003 Delhi 364 : (2003) 3 ARBLR 278 : (2003) 104 DLT 904 : (2003) 68 DRJ 523
Dr. Subramanian Swamy Vs Union of India (UOI) and Others
Delhi High Court · (2004) 118 CompCas 126 : (2003) 4 CompLJ 562 : (2003) 105 DLT 255 : (2003) 69 DRJ 202 : (2003) 46 SCL 61
Mohan Brothers Vs Regional Provident Fund Commisisoner
Delhi High Court · (2003) 3 AD 677 : (2003) 105 DLT 849 : (2003) 71 DRJ 720 : (2003) 3 LLJ 424
Sh. Amanbir Singh and Sh. Amlok Singh Vs Union of India (UOI) and Others
Delhi High Court · (2003) 4 AD 325 : (2003) 104 DLT 1011 : (2003) 69 DRJ 138 : (2003) 88 ECC 13
Sunil Atree Vs MCD and Another
Delhi High Court · (2003) 1 ILR Delhi 381
Bal Krishan Sharma Vs Raj Bala
Delhi High Court · (2003) 1 ILR Delhi 393