High Courts06 Nov 2003Allowed
Mukesh Kumar Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2004) 136 PLR 58
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 5,228 of 6,387
High Courts06 Nov 2003Allowed
Manpreet Singh and Another Vs State
Delhi High Court · (2003) 8 AD 277 : (2004) CriLJ 530 : (2003) 108 DLT 551 : (2004) 72 DRJ 28 : (2004) 1 JCC 1
Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Nov 2003Dismissed
New India Assurance Co. Ltd. Vs Alexander M.P. and Others
Delhi High Court · (2004) 2 ACC 718 : (2005) ACJ 1938
Criminal Procedure Code, 1973 (CrPC) — Section 144Motor Vehicles Act, 1939 — Section 110A, 95(1)Motor Vehicles Act, 1988 — Section 163A, 163A(1), 170
High Courts06 Nov 2003Allowed
Bharat Bhushan and Others Vs Delhi Development Authority
Delhi High Court · (2003) 2 ILR Delhi 479
Contract Act, 1872 — Section 17, 19
High Courts06 Nov 2003
Commissioner of Income Tax Vs National Cereals Products
Delhi High Court · (2004) 136 TAXMAN 445
High Courts06 Nov 2003Dismissed
National Seeds Corporation Limited Vs H.L. Mehta and Another
Delhi High Court · (2004) 1 LLJ 656
High Courts06 Nov 2003
Director of Income Tax Vs Sheraton International Inc.
Delhi High Court · (2004) 186 CTR 666 : (2004) 270 ITR 303 : (2004) 136 TAXMAN 159
Income Tax Act, 1961 — Section 260A
High Courts06 Nov 2003Dismissed
Phool Singh and Another Vs Girdhari Lal
Delhi High Court · (2004) 72 DRJ 402
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Nov 2003Dismissed
Ranjit Kaur Vs Healthy Holdings Pvt. Limited
Delhi High Court · (2004) 1 AD 32 : (2003) 108 DLT 178 : (2003) 71 DRJ 777 : (2004) 52 SCL 182
Companies Act, 1956 — Section 433
High Courts06 Nov 2003Dismissed
Advani Oilkar Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2003) 11 DEL CK 0028
High Courts06 Nov 2003Allowed
S.K. Bhatia Vs C.B.I.
Delhi High Court · (2004) CriLJ 4730 : (2004) 110 DLT 393 : (2004) 72 DRJ 324 : (2005) 1 RCR(Criminal) 558
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1)
High Courts05 Nov 2003Partly Allowed
Raj Kumar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2003) 8 AD 425 : (2003) 108 DLT 314 : (2004) 1 LLJ 603 : (2004) 3 SLJ 428
Aircraft Act, 1934 — Section 2Airports Authority of India Act, 1994 — Section 2Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2)
High Courts05 Nov 2003Dismissed
Khub Ram Vs Tulsi Devi and Others
Delhi High Court · (2004) 72 DRJ 67 : (2004) 137 PLR 19
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Nov 2003Allowed
Tata Engineering and Locomotive Company Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2004) 1 AD 507 : AIR 2004 Delhi 191 : (2003) 108 DLT 217
Companies Act, 1956 — Section 211Delhi Municipal Corporation Act, 1957 — Section 116(3), 126, 135Godhra Municipal Rules — Rule 5
High Courts05 Nov 2003Dismissed
V.L.S. Finance Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2003) 8 AD 166 : (2005) 123 CompCas 433 : (2003) 108 DLT 159 : (2003) 2 ILR Delhi 463
Companies Act, 1956 — Section 209(A), 211, 621, 621A, 621A(1)Company Law Board Regulations, 1991 — Section 40(1)
High Courts04 Nov 2003
Smt. Parminder Kaur Khurmi and Another Vs Union of India (UOI) and Another
Delhi High Court · (2004) 1 AD 637 : (2003) 108 DLT 175 : (2004) 2 RCR(Civil) 373
High Courts04 Nov 2003Allowed
Sanat Products Ltd. Vs Glade Drugs and Nutraceuticals Pvt. Ltd. and Another
Delhi High Court · (2003) 27 PTC 525
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 28, 29
High Courts04 Nov 2003Dismissed
Akhil Bhartiya Azad Hind Party Vs Election Commission of India
Delhi High Court · (2003) 11 DEL CK 0095
Representation of the People Act, 1951 — Section 29A, 29A(7)
High Courts04 Nov 2003
Mrs. Updesh Kaur and Others Vs Jagram and Others
Delhi High Court · (2004) 3 ACC 106
High Courts04 Nov 2003Dismissed
Smt. Krishna Prakash and Another Vs Dilip Harel Mitra Chenoy
Delhi High Court · (2004) 1 AD 56 : AIR 2004 Delhi 105 : (2003) 108 DLT 82 : (2003) 71 DRJ 770 : (2003) 2 ILR Delhi 459
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 33