High Courts04 Mar 2003
Shashi Kiran and Others Vs The Registrar and Others
Delhi High Court · (2004) 72 DRJ 376
Societies Registration Act, 1860 — Section 1, 4
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,238 of 6,350
High Courts04 Mar 2003Allowed
S. Kumar Vs Delhi Development Authority and Another
Delhi High Court · (2003) 2 AD 565 : (2003) 1 ARBLR 665 : (2003) 103 DLT 502 : (2003) 70 DRJ 667 : (2003) 2 RCR(Civil) 838
High Courts04 Mar 2003Partly Allowed
R.P. Saxena Vs NIEPA and Others
Delhi High Court · (2003) 4 AD 737 : (2003) 108 DLT 331 : (2004) 3 SLJ 446
High Courts03 Mar 2003Dismissed
Continental and Eastern Agency Vs Union of India (UOI) and Others
Delhi High Court · (2003) 3 AD 614 : (2003) 2 BC 458 : (2003) 104 DLT 665 : (2003) 71 DRJ 520 : (2003) 1 ILR Delhi 191 : (2003) 3 RAJ 57
High Courts03 Mar 2003Allowed
Ramesh Yadav and Others Vs National Small Industries Corporation Limited
Delhi High Court · (2003) 70 DRJ 341
High Courts01 Mar 2003
S.N. Singh Vs Union of India (UOI) and Others
Delhi High Court · (2003) 4 AD 378 : (2003) 106 DLT 329 : (2003) 69 DRJ 502
High Courts01 Mar 2003Allowed
Prafulla Chandra Bidwai Vs All India Institute of Medical Sciences and Another
Delhi High Court · (2003) 3 AD 423 : (2003) 104 DLT 728 : (2003) 71 DRJ 470
High Courts01 Mar 2003
Dr. Reema Chawla, Dr. Shashank Sharma, Dr. Sumi Prakash, Dr. Monika Sehgal, Dr. Shailja Kundra, Dr. Kapil Gulati and Dr. Anchal Jain Vs University of Delhi
Delhi High Court · (2003) 4 AD 24 : (2003) 104 DLT 868 : (2003) 70 DRJ 375
High Courts28 Feb 2003
H.K. Malhotra and Another Vs Jasbir Singh
Delhi High Court · (2003) 26 PTC 488
High Courts28 Feb 2003Allowed
Manju Gupta and Another Vs Delhi Development Authority
Delhi High Court · (2003) 3 AD 645 : (2003) 103 DLT 776 : (2003) 134 PLR 9 : (2003) 3 RCR(Civil) 424
High Courts28 Feb 2003
Shri Nandan Prasad Gupta Vs Shri Sunil Gupta
Delhi High Court · (2003) 3 AD 48 : (2003) 2 BC 541 : (2003) 104 DLT 132 : (2003) 68 DRJ 315
High Courts28 Feb 2003
Punjab Tractors Limited Vs International Tractors Limited and Others
Delhi High Court · (2003) 67 DRJ 374 : (2003) 26 PTC 341
High Courts28 Feb 2003Allowed
Zodiac Power Controls Ltd. Vs Uttam Singh Dugal and Co. Ltd.
Delhi High Court · (2003) 2 AD 589 : (2003) 2 ARBLR 144 : (2003) 103 DLT 544 : (2003) 2 RAJ 194
High Courts28 Feb 2003Dismissed
Mukta Sons Vs Union of India (UOI) and Others
Delhi High Court · (2003) 2 AD 645 : (2003) 103 DLT 508 : (2003) 43 SCL 616
High Courts28 Feb 2003Dismissed
Shri Chander Pal Singh Vs Union of India (UOI), Indo-Tibetan Border Police, Indo-Tibetan Border Police, MHA/Govt. of India and National Crime Record Bureau
Delhi High Court · (2003) 2 AD 772 : (2003) 104 DLT 8 : (2003) 67 DRJ 637 : (2003) 3 SLJ 431
High Courts28 Feb 2003Allowed
Steel Marketing Co. of India and Another Vs Union of India (UOI) and Others
Delhi High Court · (2003) 3 AD 9 : (2003) 103 DLT 792 : (2003) 66 DRJ 256 : (2003) 88 ECC 119 : (2003) 161 ELT 134 : (2003) 1 ILR Delhi 182
High Courts27 Feb 2003Dismissed
Mahender Kumar Nigam Vs Municipal Corpn. of Delhi
Delhi High Court · (2005) 120 DLT 404
Delhi Development Act, 1957 — Section 31ADelhi Municipal Corporation Act, 1957 — Section 345A
High Courts27 Feb 2003
Commissioner of Income Tax Vs Raunaq and Co. Pvt. Ltd.
Delhi High Court · (2003) 262 ITR 86 : (2003) 130 TAXMAN 580
Income Tax Act, 1961 — Section 40, 40A(5)Income Tax Rules, 1962 — Rule 3
High Courts27 Feb 2003Allowed
Pioneer Publicity Corporation Vs Delhi Transport Corporation and Another
Delhi High Court · (2003) 2 AD 469 : (2003) 1 ARBLR 672 : (2003) 103 DLT 442 : (2003) 2 RAJ 132 : (2004) 50 SCL 331
High Courts27 Feb 2003Allowed
Municipal Corporation of Delhi Vs Sham Lal and Others
Delhi High Court · (2003) 4 AD 397 : (2003) 104 DLT 507 : (2003) 70 DRJ 585 : (2003) 3 SLJ 477