High Courts26 Feb 2003Dismissed
Harish Chander Narula and Others Vs Regional Povident Fund Commissioner and Another
Delhi High Court · (2003) 4 AD 49 : (2003) 104 DLT 574 : (2003) 68 DRJ 344 : (2003) 2 LLJ 1131
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 5,239 of 6,350
High Courts26 Feb 2003
Gopi Chand and Another Vs D.S.C. Finance Dev. Corpn. Ltd.
Delhi High Court · (2003) 5 AD 309 : (2003) 108 DLT 41 : (2003) 4 RCR(Civil) 520
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 56
High Courts26 Feb 2003Dismissed
Chemi Tech and Engineering Pvt. Limited Vs Geo Millers Company Limited
Delhi High Court · (2003) 104 DLT 500 : (2003) 68 DRJ 401 : (2003) 1 ILR Delhi 172 : (2003) 135 PLR 29 : (2004) 50 SCL 278
High Courts26 Feb 2003
Zile Singh Vs Union of India (UOI) and Others
Delhi High Court · (2003) 103 DLT 737
High Courts26 Feb 2003Dismissed
Deepak Chopra (HUF) and Others Vs Raj Kumar Adhupia
Delhi High Court · (2003) 2 AD 540 : (2003) 103 DLT 499 : (2003) 67 DRJ 589 : (2003) 1 ILR Delhi 177
High Courts26 Feb 2003Dismissed
V.S. Rahi Vs The Lt. Governor and Others
Delhi High Court · (2003) 3 AD 448 : (2004) 109 DLT 644 : (2004) 3 SLJ 65 : (2003) 6 SLR 702
High Courts26 Feb 2003
Meenu Sharma and Another Vs State and Others
Delhi High Court · (2003) 3 AD 114 : AIR 2003 Delhi 334 : (2003) 104 DLT 370 : (2003) 1 DMC 717 : (2003) 68 DRJ 368 : (2003) 2 JCC 819
High Courts26 Feb 2003Dismissed
Shri Sanjay Kumar Vs Delhi Development Authority
Delhi High Court · (2003) 3 AD 317 : (2003) 104 DLT 542 : (2003) 71 DRJ 521
High Courts25 Feb 2003Dismissed
The New India Assurance Co. Ltd. Vs Mrs. Meena Khattar, Master Himanshu Khattar, Master Monti Khattar and Mrs. Bhag Kwati Khattar
Delhi High Court · (2003) 2 ACC 549 : (2003) 105 DLT 245 : (2003) 69 DRJ 76
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 110C(2A), 149(2)
High Courts25 Feb 2003
Jagannath Dudadhar and Others Vs Commissioner of Sales Tax and Others
Delhi High Court · (2004) 136 STC 235
Central Sales Tax Act, 1956 — Section 10, 4(2)Delhi Sales Tax Act, 1975 — Section 43(5)
High Courts25 Feb 2003Dismissed
The New India Assurance Co. Ltd. Vs Shri Bhuwan Chand, Sh. Hari Dutt, Shri Tara Dutt, Sh. Om Prakash and Sh. K.K. Chadha
Delhi High Court · (2003) 2 ACC 556 : (2004) ACJ 1062 : (2003) 5 AD 537 : (2003) 105 DLT 186 : (2003) 69 DRJ 250 : (2004) 1 RCR(Civil) 79
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1939 — Section 110A, 110C(2A)
High Courts25 Feb 2003Dismissed
State Bank of India Vs M.C.D. and Others
Delhi High Court · (2003) 7 AD 248 : (2003) 104 DLT 363
High Courts25 Feb 2003
Guru Teg Bahadur Sugars Ltd. Vs Bhagwati Sales Corpn. Ltd.
Delhi High Court · (2003) 2 AD 481 : (2003) 103 DLT 457 : (2003) 68 DRJ 404
High Courts25 Feb 2003
Birla Textiles Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2003) 2 AD 476 : (2003) 2 ARBLR 155 : (2003) 103 DLT 449 : (2003) 67 DRJ 534 : (2003) 2 RAJ 140
High Courts25 Feb 2003
Alfred Dunhill Limited Vs Mr. Girish Kumar Hatankar and Others
Delhi High Court · (2003) 2 AD 478 : (2003) 103 DLT 425 : (2003) 1 ILR Delhi 167 : (2003) 26 PTC 469
High Courts25 Feb 2003Allowed
Smt. Swarn Kaur and Others Vs Union Bank of India
Delhi High Court · (2003) 2 AD 446 : AIR 2003 Delhi 359 : (2003) 2 BC 255 : (2004) 122 CompCas 572 : (2003) 103 DLT 401 : (2003) 2 RCR(Civil) 474
High Courts25 Feb 2003Dismissed
State (Govt. of Delhi) Vs Lal Singh
Delhi High Court · (2003) 2 AD 441 : (2003) 103 DLT 428 : (2003) 67 DRJ 502 : (2003) 1 JCC 482
High Courts25 Feb 2003
Adwel Advertising (P) Ltd. Vs N.D.M.C. and Another
Delhi High Court · (2003) 2 AD 452 : (2003) 1 ARBLR 695 : (2003) 2 BC 345 : (2004) 72 DRJ 500
High Courts24 Feb 2003
Court on its Own Motion Vs J.R. Gangwani and Others
Delhi High Court · (2003) 3 AD 272 : (2003) CriLJ 2575 : (2003) 104 DLT 387 : (2003) 68 DRJ 561
High Courts24 Feb 2003
Dr. Raj Vardhan Azad Vs All India Ophthalmological Society and Others
Delhi High Court · (2003) 2 AD 625 : (2003) 103 DLT 518 : (2003) 67 DRJ 671