High Courts22 Sept 2006
Commissioner of Income Tax Vs Saraswati Kunj Co-operative House Building Society
Delhi High Court · (2006) 205 CTR 633 : (2006) 287 ITR 22 : (2006) 157 TAXMAN 166
COURT ARCHIVE
Delhi High Court judgments
1,29,946 judgments · page 5,093 of 6,498
High Courts21 Sept 2006Dismissed
MCD Vs Deen Dayal Sharma and Others
Delhi High Court · (2006) 09 DEL CK 0121
High Courts20 Sept 2006Dismissed
Income Tax Officer Vs Giggles (P) Ltd. and Others
Delhi High Court · (2007) 207 CTR 570 : (2008) 301 ITR 32 : (2006) 157 TAXMAN 362
Income Tax Act, 1961 — Section 143(3), 254, 271(1), 276C(1), 278B
High Courts20 Sept 2006Dismissed
R.K. Maheshwari Vs Department of Personnel and Training and Another
Delhi High Court · (2006) 91 DRJ 177
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11
High Courts20 Sept 2006Disposed Off
Ashok Kumar Vs Delhi Transport Corporation Delhi Transport Corporation Vs Ashok Kumar
Delhi High Court · (2006) 09 DEL CK 0175
Industrial Disputes Act, 1947 — Section 11A
High Courts20 Sept 2006Dismissed
Sunnaren Seaways Inc. Vs The Metals and Scrap Trading Corporation Ltd.
Delhi High Court · (2007) 137 DLT 477
High Courts20 Sept 2006Dismissed
B.R. Kashyap Vs Union of India (UOI) and Others
Delhi High Court · (2006) 09 DEL CK 0120
High Courts20 Sept 2006Dismissed
Shri Ram Leela Samiti Vs DDA and Others
Delhi High Court · (2006) 09 DEL CK 0028
Constitution of India, 1950 — Article 19(1), 25, 25(1)
High Courts20 Sept 2006Allowed
Sadashiva Raj Purohit Vs Union of India (UOI)
Delhi High Court · (2006) 134 DLT 99
Constitution of India, 1950 — Article 226
High Courts20 Sept 2006Dismissed
American Express Bank Ltd. Vs Girdhari Jewellers P. Ltd. and Others
Delhi High Court · (2006) 09 DEL CK 0024
Constitution of India, 1950 — Article 226, 227Monopolies and Restrictive Trade Practices Act, 1969 — Section 12, 12B
High Courts19 Sept 2006Dismissed
Ishat-E-Islam Trust Vs Delhi Administration and Others
Delhi High Court · (2006) 164 DRJ 91
Constitution of India, 1950 — Article 30, 30(1)Land Acquisition Act, 1894 — Section 10, 4, 48, 6, 9
High Courts19 Sept 2006Disposed Off
Union of India (UOI) Vs Jai Prakash
Delhi High Court · (2006) 91 DRJ 222
Delhi Land Reforms Act, 1954 — Section 6, 73, 74, 74(4)
High Courts19 Sept 2006Allowed
Sona Electrical Stampings Vs The Presiding Officer and Others
Delhi High Court · (2006) 09 DEL CK 0174
High Courts18 Sept 2006Partly Allowed
Ajay @ Ajju Vs State and Another
Delhi High Court · (2006) 91 DRJ 295 : (2007) 1 RCR(Criminal) 419
Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts18 Sept 2006Dismissed
Pradeep Mehta Vs State and Another
Delhi High Court · (2006) 91 DRJ 384
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 207, 309, 439, 57Dowry Prohibition Act, 1961 — Section 2
High Courts18 Sept 2006Allowed
Delhi Transport Corporation Vs Presiding Officer Industrial Tribunal and Another
Delhi High Court · (2006) 09 DEL CK 0178
Industrial Disputes Act, 1947 — Section 33(2)
High Courts18 Sept 2006Dismissed
Laxman Polymers Ltd. (Formerly as Laxman Commercial Ltd.) Vs Rajendra Sharma and Others
Delhi High Court · (2006) 09 DEL CK 0177
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 9 Rule 7
High Courts18 Sept 2006Allowed
Shrimati Uma Sachdeva Vs Union of India (UOI) and Another
Delhi High Court · (2006) 09 DEL CK 0173
High Courts18 Sept 2006Dismissed
Bariwari Lal Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2006) 91 DRJ 141
Land Acquisition Act, 1894 — Section 4, 5A, 6