High Courts25 Sept 2006Disposed Off
Hukam Chand Suman Vs Union of India (UOI) and Others
Delhi High Court · (2006) 09 DEL CK 0176
COURT ARCHIVE
Delhi High Court judgments
1,29,946 judgments · page 5,092 of 6,498
High Courts25 Sept 2006Allowed
Central Bank of India Vs Mr. P.C. Chaturvedi and Another
Delhi High Court · (2006) 09 DEL CK 0171
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Sept 2006Disposed Off
Docbel Industries Vs Shri Iskail and Others Shri Iskail Vs The Presiding Officer, Labour Court and Another
Delhi High Court · (2006) 09 DEL CK 0170
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts25 Sept 2006Dismissed
Shri Ravinder Singh Narwal Vs Union of India (UOI) and Others
Delhi High Court · (2006) 09 DEL CK 0144
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts25 Sept 2006Dismissed
Commissioner of Income Tax Vs Vardhman Estate P. Ltd.
Delhi High Court · (2007) 208 CTR 251 : (2006) 287 ITR 368
Income Tax Act, 1961 — Section 143(2)
High Courts25 Sept 2006Allowed
Shri Kuldeep Singh Vs State Council of Education Research
Delhi High Court · (2006) 133 DLT 468
High Courts25 Sept 2006
Mr. Randhir Singh Chandok Vs Mr. Vipin Bansal and Another
Delhi High Court · (2007) 98 DRJ 722
Contract Act, 1872 — Section 2Transfer of Property Act, 1882 — Section 9
High Courts25 Sept 2006
Mahender Kr. Lamba Vs Satender Prakash Lamba
Delhi High Court · (2007) 99 DRJ 288
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1A, Order 7 Rule 11
High Courts22 Sept 2006Allowed
Sudershan Sinha and Another Vs Kuldeep Singh
Delhi High Court · (2006) 91 DRJ 189
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Easements Act, 1882 — Section 52, 62Transfer of Property Act, 1882 — Section 105, 106, 107, 111, 112
High Courts22 Sept 2006Dismissed
Mohd. Farukh Vs State of N.C.T. of Delhi
Delhi High Court · (2007) 1 ALT(Cri) 5 : (2007) 1 ALT(Cri) 2 : (2006) 91 DRJ 206 : (2007) 5 RCR(Criminal) 455
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 50(1), 50(4), 57
High Courts22 Sept 2006Allowed
Vijay Kumar and Naveen Kumar Vs State and Others
Delhi High Court · (2006) 91 DRJ 298
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8)Penal Code, 1860 (IPC) — Section 308, 34, 427
High Courts22 Sept 2006Dismissed
Indian Management Advisors and Leasing Pvt. Ltd. (Now known as Spicecorp Pvt. Ltd.) Vs The Commissioner of Income Tax
Delhi High Court · (2007) 207 CTR 333 : (2007) 289 ITR 179 : (2006) 157 TAXMAN 87
Income Tax Act, 1961 — Section 254, 254(1), 261A
High Courts22 Sept 2006Disposed Off
Dilshad Garden A Block Rwa Reg Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2006) 09 DEL CK 0223
High Courts22 Sept 2006Allowed
Sudershan Sinha Another Vs Kuldeep Singh
Delhi High Court · (2006) 92 DRJ 142
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Transfer of Property Act, 1882 — Section 105, 106, 107, 111, 112
High Courts22 Sept 2006Allowed
SGS India (Pvt.) Ltd. Vs Pawan Kapoor
Delhi High Court · (2007) 1 LLJ 1081
High Courts22 Sept 2006Allowed
K.L. Sehgal Vs Lt. Governor and Another
Delhi High Court · (2006) 09 DEL CK 0162
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11
High Courts22 Sept 2006Dismissed
Dr. Ajit Singh Nayyer Vs Union of India (UOI) and Another
Delhi High Court · (2006) 09 DEL CK 0147
Constitution of India, 1950 — Article 166
High Courts22 Sept 2006Dismissed
Standard Chartered Bank Vs Yogesh Sharma, Associate Professor, Centre for Historical Studies, School of Social Studies, Jawahar Lal Nehru University and Commissioner of Police, PHQ
Delhi High Court · (2006) CriLJ 4322 : (2006) 133 DLT 218 : (2006) 91 DRJ 147 : (2007) 5 RCR(Criminal) 398
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 190, 200Penal Code, 1860 (IPC) — Section 387, 409, 506
High Courts22 Sept 2006
Sahara India International Vs Commissioner of Income Tax
Delhi High Court · (2007) 211 CTR 350 : (2007) 160 TAXMAN 198
High Courts22 Sept 2006
Shiva Gases Vs Commissioner of Income Tax
Delhi High Court · (2007) 207 CTR 236 : (2008) 302 ITR 318 : (2007) 159 TAXMAN 89