COURT ARCHIVE

Delhi High Court judgments

1,29,946 judgments · page 5,094 of 6,498

High Courts18 Sept 2006Allowed

Urmila Devi Vs State (N.C.T. of Delhi)

Delhi High Court · (2007) 1 DMC 174 : (2006) 91 DRJ 341 : (2007) 1 RCR(Criminal) 246

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 304B

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High Courts18 Sept 2006Allowed

Sanjay @ Nagin @ Sohan Pal Vs State

Delhi High Court · (2006) 91 DRJ 137

Penal Code, 1860 (IPC) — Section 302, 34, 380, 460

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High Courts18 Sept 2006Dismissed

Preetam Kaur Behl Vs ADM(LA)

Delhi High Court · (2006) 91 DRJ 173

Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 2, 4, 5, 8Land Acquisition Act, 1894 — Section 4, 48, 6Registration Act, 1908 — Section 17(1), 4

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High Courts18 Sept 2006Dismissed

Mukesh Gupta and Another Vs Municipal Corporation of Delhi and Another

Delhi High Court · (2006) 09 DEL CK 0025

Sales of Goods Act, 1930 — Section 64, 64(6)

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High Courts18 Sept 2006Dismissed

Om Prakash Srivastav @ Babloo Vs State

Delhi High Court · (2007) CriLJ 696 : (2006) 133 DLT 706 : (2006) 92 DRJ 198

Penal Code, 1860 (IPC) — Section 120B, 364A, 387

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High Courts15 Sept 2006Dismissed

Sh. Rajiv Prem Vs Union of India (UOI) and Others

Delhi High Court · (2006) 09 DEL CK 0237

Delhi Land Reforms Act, 1954 — Section 85Land Acquisition Act, 1894 — Section 16, 4, 5A, 6National Highways Act, 1956 — Section 3A

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High Courts15 Sept 2006Dismissed

Ganesh Din Vs Union of India (UOI) and Others

Delhi High Court · (2006) 09 DEL CK 0236

Constitution of India, 1950 — Article 14, 16

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High Courts15 Sept 2006Dismissed

Ashok Yadav Vs The Commissioner of Police and Others

Delhi High Court · (2006) 09 DEL CK 0181

Limitation Act, 1963 — Section 5

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High Courts15 Sept 2006Dismissed

Shri Kapoor Singh Vs Delhi Transport Corporation and Another

Delhi High Court · (2007) 114 FLR 786

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts15 Sept 2006Dismissed

Commissioner of Central Excise Vs Intergraph Technologies

Delhi High Court · (2007) 5 STR 8

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High Courts15 Sept 2006Disposed Off

Om Vir Gupta Vs Delhi Transport Corporation and Another

Delhi High Court · (2006) 91 DRJ 229

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High Courts15 Sept 2006Dismissed

Rashis Ahmed alias Bhure and etc. Vs State

Delhi High Court · (2007) CriLJ 422 : (2006) 91 DRJ 301 : (2007) 1 RCR(Criminal) 436

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 120B, 363, 364A

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High Courts15 Sept 2006

DaIjeet Singh Anand Vs Institute of Chartered Accountants of India

Delhi High Court · (2008) 299 ITR 353 : (2006) 157 TAXMAN 497

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High Courts15 Sept 2006

S. Harpreet Singh Chawla and Another Vs Ceat Ltd. and Another

Delhi High Court · (2006) 134 DLT 378 : (2007) 97 DRJ 377

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(1), Order 20 Rule 12Evidence Act, 1872 — Section 74(2), 76, 77

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High Courts15 Sept 2006Allowed

Shri Anand Prasad Sharma Vs Shri Ram Singh and Others

Delhi High Court · (2006) 91 DRJ 558

Delhi Rent Control Act, 1958 — Section 14(1), 25B

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High Courts15 Sept 2006Allowed

Delhi Transport Corporation Vs Krishan Kumar

Delhi High Court · (2006) 09 DEL CK 0022

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts15 Sept 2006Dismissed

Ganga Parshad Tiwari Vs Khyber Pass Mess Hostel Committee and Others

Delhi High Court · (2007) 112 FLR 933

Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2, 33C(2)

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High Courts15 Sept 2006Dismissed

Ashok Khosla Vs State Bank of India and The Regional Labour Commissioner(Central)

Delhi High Court · (2006) 09 DEL CK 0020

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High Courts15 Sept 2006Dismissed

Ashok Khosla Vs Union of India (UOI), Ministry of Finance, Department of Economic Affairs, State Bank of India and The Branch Manager, State Bank of India, Rajpur Road Branch

Delhi High Court · (2006) 09 DEL CK 0019

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High Courts15 Sept 2006Dismissed

Rajesh Kumar Sharma Vs Union of India (UOI)

Delhi High Court · (2007) 207 ELT 357

Customs (Compounding of Offences) Rules, 2005 — Rule 5Customs Act, 1962 — Section 135(1)

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