High Courts29 Sept 2006Dismissed
Khurvesh Vs State
Delhi High Court · (2006) 09 DEL CK 0039
Penal Code, 1860 (IPC) — Section 34, 392, 394
COURT ARCHIVE
Delhi High Court judgments
1,29,946 judgments · page 5,091 of 6,498
High Courts29 Sept 2006
Sis Ram and Others Vs Lallu and Others
Delhi High Court · (2006) 09 DEL CK 0035
Court Fees Act, 1870 — Article 17, 17(6), 7Delhi Land Reforms Act, 1954 — Section 23, 24, 3(13), 55Delhi Municipal Corporation Act, 1957 — Section 507
High Courts29 Sept 2006
Amar Constructions Vs Central Public Works Department
Delhi High Court · (2006) 134 DLT 584 : (2007) 98 DRJ 584
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8)
High Courts28 Sept 2006Disposed Off
Shri Aan Singh (Since dead represented through proposed LRs.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2006) 09 DEL CK 0187
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(1), 115Succession Act, 1925 — Section 306
High Courts28 Sept 2006Dismissed
Smt. Lalita Gupta Vs Modern Trading Company and Others
Delhi High Court · (2006) 09 DEL CK 0185
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Sept 2006Disposed Off
Dev Pharmacy Pvt. Ltd. Vs Ozone Pharmaceuticals Ltd.
Delhi High Court · (2006) 33 PTC 681
Trade Marks Act, 1999 — Section 135
High Courts28 Sept 2006Dismissed
Amar Jyoti Packers Vs Commissioner of Central Excise
Delhi High Court · (2007) 207 ELT 345 : (2007) 5 STR 10
Constitution of India, 1950 — Article 226
High Courts28 Sept 2006Dismissed
Commissioner of Income Tax Vs Bhan Textiles P. Ltd.
Delhi High Court · (2007) 208 CTR 253 : (2006) 287 ITR 370
Income Tax Act, 1961 — Section 143(2)
High Courts28 Sept 2006Dismissed
Integral Finvest (P) Ltd. Vs Securities and Exchange Board of India and Others
Delhi High Court · (2007) 2 CompLJ 433
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts28 Sept 2006
Castrol Limited and Another Vs Manoj Duggal and Another
Delhi High Court · (2007) 34 PTC 95
Copyright Act, 1957 — Section 63, 68Penal Code, 1860 (IPC) — Section 420, 467, 487
High Courts27 Sept 2006Allowed
Abdul Subhan Vs State (NCT of Delhi)
Delhi High Court · (2007) CriLJ 1089 : (2006) 133 DLT 562 : (2007) 1 RCR(Criminal) 260
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts26 Sept 2006Disposed Off
DTC Retired Employees'' Association and Others Vs Delhi Transport Corporation
Delhi High Court · (2006) 09 DEL CK 0172
High Courts26 Sept 2006Disposed Off
Sanjay Chaturvedi Vs State
Delhi High Court · (2006) CriminalCC 44
High Courts26 Sept 2006Dismissed
Harender Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 09 DEL CK 0139
Constitution of India, 1950 — Article 14, 226
High Courts26 Sept 2006
Commissioner of Income Tax Vs Continental Carriers (P.) Ltd.
Delhi High Court · (2007) 163 TAXMAN 479
High Courts26 Sept 2006Dismissed
Ziauddin Ansari Vs Presiding Officer Labour Court No. 1 and Hamdard (Waqf) Laboratories
Delhi High Court · (2006) 09 DEL CK 0112
Industrial Disputes Act, 1947 — Section 2
High Courts26 Sept 2006Dismissed
Mrs. Saroj Arora Vs N.C.T. and A.C.C. Cement Ltd.
Delhi High Court · (2006) 09 DEL CK 0110
Industrial Disputes Act, 1947 — Section 10, 9A
High Courts26 Sept 2006
In Re: Fetchus Finsec Ltd.; In Re: Elymer Electrics (P) Ltd.
Delhi High Court · (2007) 1 CompLJ 412 : (2007) 76 SCL 123
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts25 Sept 2006Allowed
Shri Ram Swaroop Vs Shri S.J.P.S. Kanwar
Delhi High Court · (2006) 09 DEL CK 0225
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(2), Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 3(6), Order 37 Rule 4
High Courts25 Sept 2006Dismissed
Union of India (UOI) and Another Vs P.C. Sharma and Co.
Delhi High Court · AIR 2007 Delhi 51
Arbitration and Conciliation Act, 1996 — Section 31(7), 33, 34