High Courts12 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Bhushan Lal Khera and Others
Delhi High Court · (2008) 02 DEL CK 0014
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,990 of 6,586
High Courts11 Feb 2008Dismissed
Sh. Akash Mohan Gupta Vs Civcon Engineering and Contracting Co. (India) Pvt. Ltd. and Others
Delhi High Court · (2008) 02 DEL CK 0304
High Courts11 Feb 2008
Sanjeev Gupta Vs State Government of N.C.T. of Delhi
Delhi High Court · (2008) 119 FLR 365 : (2009) 1 LLJ 731
Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 22A, 22CNegotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts11 Feb 2008
Shri Kali Charan Vs The Oriental Insurance Co. Ltd.
Delhi High Court · (2008) 02 DEL CK 0223
High Courts11 Feb 2008Dismissed
Bhupender Singh Vs Delhi Subordinate Services Selection Board and Another
Delhi High Court · (2008) 02 DEL CK 0133
High Courts11 Feb 2008Dismissed
Jagat Talkies Distributors and Others Vs M.C.D. and Another
Delhi High Court · (2008) 102 DRJ 733 : (2008) 7 ILR Delhi 50
High Courts11 Feb 2008Dismissed
Sh. K.K. Kakkar Vs Oil and Natural Gas Corpn. Ltd. and Another
Delhi High Court · (2008) 02 DEL CK 0052
High Courts08 Feb 2008Dismissed
Ashok Kumar Khanna Vs Hon''ble the Chief Justice and Another
Delhi High Court · (2008) 150 DLT 172
High Courts08 Feb 2008Dismissed
Smt. Kishni Devi and Another Vs Indian Hydraulic Industries Pvt. Ltd. and Another
Delhi High Court · (2008) 02 DEL CK 0303
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts08 Feb 2008
Darshan Singh Vs Union of India (UOI), Director General, CRPF and Commandant, CRPF (RAF)
Delhi High Court · (2008) 02 DEL CK 0260
Central Reserve Police Force Rules, 1955 — Rule 27
High Courts08 Feb 2008Dismissed
Satpal @ Pappu Jat Vs State and Others
Delhi High Court · (2008) 6 ILR Delhi 12 Supp
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 166, 167, 34, 466, 471
High Courts08 Feb 2008
Parekh Marketing Ltd. Vs Amarphal Marketing [P] Ltd.
Delhi High Court · (2008) 02 DEL CK 0200
High Courts08 Feb 2008Dismissed
Satya Dev Tomar and Another Vs MCD and Others
Delhi High Court · (2008) 02 DEL CK 0172
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts08 Feb 2008Dismissed
Ex. Ptr. Baldev Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0151
High Courts08 Feb 2008Dismissed
Naresh Chand Vs The Presiding Officer, CGIT
Delhi High Court · (2008) 3 LLJ 331
High Courts08 Feb 2008
Pantaloon Retail (India) Ltd. Vs Jones Lang Lasalle Meghraj and Others
Delhi High Court · (2008) 148 DLT 56
High Courts08 Feb 2008Dismissed
Deepak Resorts and Hotels Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2008) 149 DLT 582 : (2008) 104 DRJ 641
High Courts08 Feb 2008Dismissed
Baij Nath Aggarwal Dharamarth Trust Society Regd. and Another Vs Lt. Governor of Delhi and Another
Delhi High Court · (2008) 148 DLT 122
High Courts08 Feb 2008Dismissed
Dr. Rajbir Solanki and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 363 : (2008) 101 DRJ 577 : (2008) 2 ILR Delhi 400