High Courts07 Feb 2008Allowed
Rajan Bagaria Vs Union of India (UOI) and Others
Delhi High Court · (2008) 101 DRJ 385 : (2009) 2 RCR(Criminal) 401
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,992 of 6,586
High Courts07 Feb 2008Dismissed
Hiren Tokas and Another Vs State (N.C.T. of Delhi)
Delhi High Court · (2008) 02 DEL CK 0142
High Courts07 Feb 2008
Vijaypower Generators Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 1 ARBLR 475 : (2008) 101 DRJ 561 : (2008) 6 ILR Delhi 141
High Courts07 Feb 2008Dismissed
Alfa Graphics Vs Arjun Kohli
Delhi High Court · (2008) 2 BC 559 : (2008) 4 CivCC 391 : (2008) 148 DLT 373 : (2008) 101 DRJ 301 : (2008) 4 RCR(Civil) 938 : (2009) 1 RCR(Criminal) 31
High Courts07 Feb 2008Dismissed
Rudra Pratap Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 757 : (2008) 101 DRJ 568
High Courts07 Feb 2008
Mr. Mahesh Bhatt and Kasturi and Sons Vs Union of India (UOI) and Another
Delhi High Court · (2008) 147 DLT 561
Constitution of India, 1950 — Article 19(2), 19(3), 19(4), 19(5), 19(6)
High Courts07 Feb 2008
Fair Deal Agencies and Another Vs Inner Mongolia Muwang Animal by-Product Company Limited and Others
Delhi High Court · (2008) 1 CTLJ 169 : (2008) 150 DLT 623 : (2008) 101 DRJ 306
High Courts06 Feb 2008
Sh. Hayat Singh Vs Sh. Dev Raj and Others
Delhi High Court · (2008) 02 DEL CK 0288
High Courts06 Feb 2008
Mehar Chand Vs Gaon Sabha Mukund Pur and Others
Delhi High Court · (2008) 02 DEL CK 0272
Delhi Land Reforms Act, 1954 — Section 85, 86A
High Courts06 Feb 2008Dismissed
Prem Chand Vs The Management of M/s. The Joint Director, Information and Public Relations
Delhi High Court · (2008) 7 ILR Delhi 33 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(4), 10(4A), 11A, 25F
High Courts06 Feb 2008Allowed
Royal Nepal Airlines Corporation Vs Arun Jain
Delhi High Court · (2008) 4 ILR Delhi 11 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 17, 21, 25, 8
High Courts06 Feb 2008Dismissed
Safari International and Another Vs Subhash Gupta and Others
Delhi High Court · (2008) 36 PTC 610
Trade Marks Act, 1999 — Section 100
High Courts06 Feb 2008Dismissed
ITO Vs Ocean Electronics Ltd. and Others
Delhi High Court · (2008) 02 DEL CK 0208
High Courts06 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Hayat Singh and Others
Delhi High Court · (2008) 02 DEL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts05 Feb 2008
Escorts Finance Ltd. Vs Escorts Limited
Delhi High Court · (2008) 02 DEL CK 0275
High Courts05 Feb 2008Allowed
H.G. Gupta and Sons Vs Messrs Silvertone Motors Private Limited and Others
Delhi High Court · (2008) 148 DLT 441
High Courts05 Feb 2008Dismissed
Advik Laboratories Ltd. Vs Sh. R. Parthasarathy
Delhi High Court · (2008) 02 DEL CK 0212
High Courts05 Feb 2008Dismissed
State Council of Educational Research and Training Vs Ravi Dwivedi
Delhi High Court · AIR 2008 Delhi 97 : (2008) 102 DRJ 265
High Courts05 Feb 2008
J.B. Kumar Vs Secretary Labour and Another
Delhi High Court · (2008) 02 DEL CK 0140
High Courts05 Feb 2008
Sharifuddin Vs Mehrun Nisa and Others
Delhi High Court · (2008) 148 DLT 154 : (2008) 11 ILR Delhi 1