High Courts04 Feb 2008Dismissed
Delhi Development Authority Vs Madan Construction Co.
Delhi High Court · (2008) 1 ARBLR 499
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,994 of 6,586
High Courts04 Feb 2008Allowed
Dewas Soya Limited Vs Union of India (UOI) and Others
Delhi High Court · (2009) 235 ELT 821
High Courts04 Feb 2008Dismissed
Mr. H.L. Advani Vs Delhi Development Authority
Delhi High Court · (2008) 02 DEL CK 0044
High Courts01 Feb 2008
Sh. Raj Dev Vs Sh. Raj Kumar and Another
Delhi High Court · (2008) 2 ILR Delhi 387
High Courts01 Feb 2008Dismissed
Hindustan Vegetable Oils Corporation Ltd. Employees Union Vs Union of India (UOI), Ministry of Consumer Affairs and Public Distribution, Department of Food and Public Distribution, (HVOC) Section, The Chairman-cum-Managing Director, Hindustan Vegetable Oils Corporation Ltd. and The General Manager, Hindustan Vegetable Oils Corporation Ltd., West Bengal HVOC Staff and Workers Welfare Association (Regd.) Vs Union of India (UOI), Ministry of Consumer Affairs and Public Distribution, Department of Food and Public Distribution, (HVOC) Section, The Chairman-cum-Managing Director, Hindustan Vegetable Oils Corporation Ltd. and The General Manager, Hindustan Vegetable Oils Corporation Ltd., Punjab
Delhi High Court · (2008) 02 DEL CK 0264
Constitution of India, 1950 — Article 226, 226(2)
High Courts01 Feb 2008Disposed Off
Ishaan Cryogenics Private Limited and Mahika Bottlers Private Limited Vs Aditya Air Products Private Limited
Delhi High Court · (2008) 02 DEL CK 0238
Companies Act, 1956 — Section 391, 391(1), 394
High Courts01 Feb 2008Dismissed
Dinesh Lalwani Vs D.S.I.D.C.
Delhi High Court · (2008) 02 DEL CK 0206
High Courts01 Feb 2008
ICICI Lombard General Insurance Co. Ltd. Vs Kaushalya Devi and Others
Delhi High Court · (2008) 02 DEL CK 0187
Motor Vehicles Act, 1988 — Section 163A, 164
High Courts01 Feb 2008Dismissed
Export Insepection Council of India Vs All India Export Inspection Agency/Council Ex-Employees Welfare Association and Others
Delhi High Court · (2008) 02 DEL CK 0141
High Courts01 Feb 2008Dismissed
Vimal Prasad and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0121
High Courts01 Feb 2008Dismissed
Union of India (UOI) and Another Vs Y.R. Mahajan
Delhi High Court · (2008) 02 DEL CK 0114
High Courts01 Feb 2008Allowed
Manoj Panwar Vs Govt. of NCT of Delhi and Others Delhi Subordinate Service Selection Board Vs Amar Nath Shukla and Others
Delhi High Court · (2008) 02 DEL CK 0103
High Courts01 Feb 2008Dismissed
Dr. Manav Rakshak and Another Vs Civcon Engineering and Contracting Co. (India) Pvt. Ltd. and Others
Delhi High Court · (2008) 147 DLT 468
High Courts01 Feb 2008Dismissed
Raj Kumar Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0089
High Courts01 Feb 2008
L.N.K. Gurdev Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 6 ILR Delhi 124
High Courts01 Feb 2008Dismissed
A.K. Gupta and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0078
High Courts01 Feb 2008Dismissed
Union of India (UOI) Vs Mahavir Industries and Another
Delhi High Court · (2008) 152 DLT 339
High Courts01 Feb 2008
Punjab National Bank Vs Sh. Inder Bhushan Kohli and Others
Delhi High Court · (2008) 150 DLT 740
High Courts31 Jan 2008Dismissed
K.P. Pouches (P) Ltd. Vs Union of India (UOI)
Delhi High Court · (2008) 228 ELT 31
Central Excises and Salt Act, 1944 — Section 11A(2), 11AB, 11AC, 35G