High Courts31 Jan 2008Allowed
Parkash Narain Mathur Vs Shanti Parshad Jain and Others
Delhi High Court · (2008) 148 DLT 542 : (2008) 101 DRJ 717
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,995 of 6,586
High Courts31 Jan 2008Allowed
Mr. V.K. Nayyar and Sons Vs Government of NCT of Delhi
Delhi High Court · (2008) 01 DEL CK 0101
High Courts31 Jan 2008Allowed
Shri Ganpat Nath (since deceased through LRs) and Others Vs Smt. Parsandi Devi and Others
Delhi High Court · (2008) 149 DLT 151
High Courts31 Jan 2008Dismissed
State (Delhi Administration) Vs Janta Shudh Masala Store and Others
Delhi High Court · (2008) 01 DEL CK 0034
High Courts30 Jan 2008
Sarbjyot Kaur Saluja and Others Vs Rajender Singh Saluja and Another
Delhi High Court · (2008) 01 DEL CK 0244
High Courts30 Jan 2008
Commissioner of Income Tax Vs Indian Sugar and General Industry Export Import Corporation Ltd.
Delhi High Court · (2008) 170 TAXMAN 229
Income Tax Act, 1961 — Section 147, 148
High Courts30 Jan 2008Dismissed
C.P. Sharma Vs Group 4 Securities Indian Pvt. Ltd. and Another
Delhi High Court · (2008) 2 ILR Delhi 621
Constitution of India, 1950 — Article 226
High Courts30 Jan 2008
Shri Akshay Jain Vs Delhi Transco Ltd.
Delhi High Court · (2008) 01 DEL CK 0221
High Courts30 Jan 2008Allowed
Shri D.S. Sethi Vs Delhi Development Authority
Delhi High Court · (2008) 01 DEL CK 0220
High Courts30 Jan 2008
National Housing Bank Vs Mal Chand Periwal and Others
Delhi High Court · (2008) 2 BC 606
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1(4), 17, 17(1), 18, 2Specific Relief Act, 1963 — Section 14(1)
High Courts30 Jan 2008
Smt. Nisha Vs Shri Sachin Kumar and Another
Delhi High Court · (2008) 01 DEL CK 0177
High Courts30 Jan 2008Allowed
Lt. Col. A.C. Tiwari Vs Sh. Sudhir Kalra
Delhi High Court · (2008) 3 BC 378
High Courts30 Jan 2008
Sunil Dua Vs Commissioner of Income Tax
Delhi High Court · (2008) 217 CTR 203 : (2011) 330 ITR 413 : (2008) 170 TAXMAN 401
Income Tax Act, 1961 — Section 132
High Courts30 Jan 2008
Mrs. Vaneeta Khanna and Another Vs Shri Rajeev Gupta and Others
Delhi High Court · (2008) 148 DLT 356
High Courts30 Jan 2008Allowed
Virender Kumar Singh and Another Vs Securities and Exchange Board of India
Delhi High Court · (2011) 167 CompCas 105
High Courts30 Jan 2008Allowed
Vinay Bharat Ram and Others Vs Registrar of Companies NCT of Delhi
Delhi High Court · (2009) 152 CompCas 7 : (2010) 99 SCL 201
High Courts30 Jan 2008Allowed
Mrs. Usha Maheshwari Vs Sh. Arun Kumar Gupta
Delhi High Court · (2008) 147 DLT 463
High Courts30 Jan 2008Dismissed
Parasrampuria International Vs Union of India (UOI) and Another
Delhi High Court · (2008) 01 DEL CK 0104
High Courts30 Jan 2008Dismissed
Dr. Balbir Singh, Secretary Sir Chhotu Ram Educational Trust Vs Charan Singh, Vice Chairman Sir Chhotu Ram Educational Trust and Others
Delhi High Court · (2008) 01 DEL CK 0103