High Courts28 Jan 2008Dismissed
Ex. Nk. Yashpal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0224
Army Act, 1950 — Section 116, 120(2), 164(2), 179, 3(6)Army Rules, 1954 — Rule 129, 187(3), 32
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,997 of 6,586
High Courts28 Jan 2008Dismissed
Praveen Tomar Vs Union of India (UOI) and Others
Delhi High Court · (2009) 3 SLJ 438
Army Act, 1950 — Section 44Army Rules, 1954 — Rule 116(4), 116(6)Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2008Allowed
Ms. X Vs State of NCT and Another
Delhi High Court · (2008) 01 DEL CK 0202
Constitution of India, 1950 — Article 21, 226, 23, 38(1)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 342, 376, 392, 397, 506
High Courts28 Jan 2008Dismissed
Gugan Singh Vs Director General, CRPF
Delhi High Court · (2008) 2 ILR Delhi 566 : (2008) 3 SLJ 63
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 506
High Courts28 Jan 2008
Commissioner of Income Tax Vs Taj International
Delhi High Court · (2008) 170 TAXMAN 490
Income Tax Act, 1961 — Section 80HHC
High Courts28 Jan 2008
Jagmohan Sharma and Others Vs Chatar Singh and Others
Delhi High Court · (2008) ACJ 1260
High Courts25 Jan 2008
Jai Shree Ram KOD License No. 3838/95 Vs The Commissioner Food and Supplies and Another
Delhi High Court · (2008) 01 DEL CK 0217
High Courts25 Jan 2008Dismissed
Commissioner of Income Tax, Delhi-VI Vs Virgo Marketing (P.) Ltd.
Delhi High Court · (2008) 171 TAXMAN 156
Income Tax Act, 1961 — Section 260A, 271, 271(1)(c)
High Courts25 Jan 2008Dismissed
U.P. Instruments Ltd. Vs Delhi Jal Board and Another
Delhi High Court · (2008) 2 ILR Delhi 361
Arbitration and Conciliation Act, 1996 — Section 34, 34(1), 34(3), 43Limitation Act, 1963 — Section 14, 29, 29(2), 5
High Courts25 Jan 2008Dismissed
Commissioner of Income Tax Vs Pawan Kumar Jain
Delhi High Court · (2008) 215 CTR 452 : (2008) 298 ITR 443
High Courts25 Jan 2008Allowed
Rajinder Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 267 : (2008) 101 DRJ 207 : (2008) 3 SLJ 388
High Courts25 Jan 2008
FATS Inc. Vs Zen Technologies Limited
Delhi High Court · (2008) 149 DLT 260 : (2008) 103 DRJ 693 : (2008) 37 PTC 349
High Courts25 Jan 2008Allowed
Ex. LN Vishav Priya Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 147 DLT 202
High Courts25 Jan 2008
Rafiq and Another Vs State
Delhi High Court · (2008) 149 DLT 306 : (2008) 101 DRJ 106 : (2008) 2 ILR Delhi 534
High Courts25 Jan 2008Dismissed
Harish Vs The State
Delhi High Court · (2008) 147 DLT 608 : (2008) 2 ILR Delhi 340
High Courts25 Jan 2008Allowed
Rajender Singh and Another Vs State
Delhi High Court · (2008) 2 ILR Delhi 547
High Courts24 Jan 2008
Kanwar Devi and Others Vs Bansal Roadways and Others
Delhi High Court · (2008) ACJ 2182
High Courts24 Jan 2008Dismissed
R.G.R. Transport P. Ltd. Vs Indo Asia Tours P. Ltd.
Delhi High Court · (2008) 101 DRJ 526
Companies Act, 1956 — Section 433, 434, 439
High Courts24 Jan 2008
Walchand Tandur Cement Co. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0218