High Courts22 Jan 2008Dismissed
Satish Raheja Vs Prakashwati Gupta
Delhi High Court · (2008) 2 ILR Delhi 483
Delhi Rent Control Act, 1958 — Section 14A, 14B, 14C, 14D
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,999 of 6,586
High Courts22 Jan 2008Dismissed
The Municipal Corporation of Delhi Vs Sh. Anil Kumar Sheel
Delhi High Court · (2008) 01 DEL CK 0035
High Courts22 Jan 2008Dismissed
I.D. Chaudhury Vs STC of India Ltd. and Others
Delhi High Court · (2008) 01 DEL CK 0016
High Courts22 Jan 2008
Mr. C.S.S. Rao Vs Mr. Rajesh and Others
Delhi High Court · (2008) 01 DEL CK 0015
High Courts22 Jan 2008Dismissed
D.T.C. Vs Roshan Lal and Others
Delhi High Court · (2008) 147 DLT 665 : (2008) 3 SLJ 527
High Courts22 Jan 2008
Trinaini Associates Vs Ms. Madhu Goyal
Delhi High Court · (2008) 2 BC 583 : (2008) 147 DLT 541
High Courts22 Jan 2008Dismissed
Commissioner of Income Tax Vs S.K. Jain
Delhi High Court · (2008) 01 DEL CK 0001
Income Tax Act, 1961 — Section 147, 148, 260A
High Courts21 Jan 2008Dismissed
Bhaskarlal Sharma and Another Vs Monica
Delhi High Court · (2008) 1 DMC 546
High Courts21 Jan 2008
Shri Sanjeev Chopra Vs The New India Insurance Co. Ltd. and Others
Delhi High Court · (2008) 01 DEL CK 0232
High Courts21 Jan 2008Allowed
Shri Kasturi Lal Jain (now deceased) represented through his L.Rs. Smt. Satya Rani Jain and Others Vs Shri Madan Lal Jain (now deceased) represented through his L.Rs. Smt. Darshna Rani Jain and Others
Delhi High Court · (2008) 01 DEL CK 0203
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(5), Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts21 Jan 2008
Akhil Kumar and Others Vs University of Delhi Dr. Ajay Kumar Singh and Others Vs University of Delhi and Others
Delhi High Court · (2008) 01 DEL CK 0175
High Courts21 Jan 2008Dismissed
Azad Hussain Malik Vs The State and Another
Delhi High Court · (2008) 2 ILR Delhi 475
High Courts21 Jan 2008
Mahtab Singh and Others Vs G.P. Singh and Others
Delhi High Court · (2008) 01 DEL CK 0124
High Courts21 Jan 2008Allowed
The Management of Delhi Transport Corporation Vs Workman Kishan Lal
Delhi High Court · (2008) 01 DEL CK 0115
High Courts21 Jan 2008
Shri Devinder Khanna Vs Mehta Cad Cam Systems Pvt. Ltd.
Delhi High Court · (2008) 2 BC 571 : (2008) 148 DLT 152
High Courts21 Jan 2008
The Institute of Human Behavior and Allied Sciences Vs Rameshwar and Another
Delhi High Court · (2008) 01 DEL CK 0079
High Courts21 Jan 2008Dismissed
The New India Assurance Co. Ltd. Vs Smt. Narinder Kaur and Others
Delhi High Court · (2008) 01 DEL CK 0076
High Courts21 Jan 2008Allowed
National Coop. Consumer''s Federation of India Ltd. Vs Union of India (UOI)
Delhi High Court · (2008) 01 DEL CK 0057
High Courts21 Jan 2008Dismissed
Munish Jain Vs State and Another
Delhi High Court · (2008) 01 DEL CK 0043
High Courts21 Jan 2008
Prem Shankar Gupta and Others Vs Delhi Development Authority and Another
Delhi High Court · (2008) 147 DLT 517