High Courts24 Jan 2008
Medisphere Marketing Ltd. Vs Inspector Customs Preventive
Delhi High Court · (2010) 256 ELT 27
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 124, 132, 135(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,998 of 6,586
High Courts24 Jan 2008Dismissed
State Vs Mahender Kumar and Others
Delhi High Court · (2008) 01 DEL CK 0169
High Courts24 Jan 2008
Oceanic Dehydrates Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2008) 1 ARBLR 484 : (2008) 101 DRJ 637
High Courts24 Jan 2008Dismissed
Shri Madan Gopal @ Madan Bhaiya Vs State Govt. of NCT of Delhi
Delhi High Court · (2008) 01 DEL CK 0132
High Courts24 Jan 2008Dismissed
Sanjit Malik and Another Vs The State (NCT of Delhi) and Others
Delhi High Court · (2008) 2 ILR Delhi 524
High Courts24 Jan 2008Dismissed
Chola Turbo Machinery International Pvt. Ltd. Vs Development Credit Bank and Another
Delhi High Court · (2008) 3 BC 547 : (2008) 149 DLT 313
High Courts23 Jan 2008Dismissed
United India Insurance Co. Vs Bimla Devi and Others
Delhi High Court · (2008) 2 ILR Delhi 519
Motor Vehicles Act, 1988 — Section 140(2), 149, 149(2), 170
High Courts23 Jan 2008Allowed
Mr. Rane Prakash and Others Vs N.R. Buildcon Private Limited
Delhi High Court · (2008) 2 ILR Delhi 204
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts23 Jan 2008
Smt. Kum Kum Mittal Vs Shri Sandeep Mittal and Another
Delhi High Court · (2008) 01 DEL CK 0092
High Courts23 Jan 2008
Raj Kumar Aggarwal Vs Director General, Central Excise and Another
Delhi High Court · (2008) 147 DLT 1 : (2008) 229 ELT 350 : (2008) 2 ILR Delhi 491
High Courts23 Jan 2008
Commissioner of Income Tax Vs Virgo Marketing (P) Limited
Delhi High Court · (2008) 2 ILR Delhi 514 : (2008) 172 TAXMAN 83
High Courts23 Jan 2008Allowed
Purshotam Gupta and Others Vs State and Another
Delhi High Court · (2008) 01 DEL CK 0018
High Courts22 Jan 2008
Devender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0246
High Courts22 Jan 2008Dismissed
Sh. Prem Kumar Prasad Vs Jamia Hamdard (Deemed University)
Delhi High Court · (2008) 01 DEL CK 0241
High Courts22 Jan 2008Dismissed
Heinz Italia S.R.I. and Another Vs Mr. D. Koteswara Rao
Delhi High Court · (2008) 01 DEL CK 0230
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 9Trade Marks Act, 1999 — Section 134, 134(1), 2(1), 53
High Courts22 Jan 2008Disposed Off
National Small Industries Corporation Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2008) 215 CTR 447 : (2008) 170 TAXMAN 66
Income Tax Act, 1961 — Section 256(1), 41, 41(1)
High Courts22 Jan 2008Dismissed
Director of Income Tax (Exemption) Vs National Dairy Development Board Employees Benevolent Fund Welfare Association National Dairy Development Board
Delhi High Court · (2008) 01 DEL CK 0172
High Courts22 Jan 2008Allowed
S.M. Enterprises Vs Union of India (UOI)
Delhi High Court · (2008) 1 CTLJ 204 : (2008) 147 DLT 752 : (2008) 101 DRJ 391
High Courts22 Jan 2008Dismissed
Smt. Mobina Begum Vs Nawab Ali and Others
Delhi High Court · (2008) 100 DRJ 672
High Courts22 Jan 2008Dismissed
Honda Giken Kogyo Kabushiki Kaisha Vs Riaz Ahmed Khan and Another
Delhi High Court · (2008) 147 DLT 537 : (2008) 2 ILR Delhi 333 : (2008) 36 PTC 219