High Courts08 Feb 2008Allowed
Social Jurist, a Civil Rights Group Vs GNCT and Others
Delhi High Court · (2008) 147 DLT 729 : (2008) 101 DRJ 484
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,991 of 6,586
High Courts08 Feb 2008Allowed
Delhi Development Authority Vs Anand and Associates
Delhi High Court · (2008) 1 ARBLR 490 : (2008) 151 DLT 18 : (2008) 101 DRJ 649 : (2008) 2 ILR Delhi 627
High Courts08 Feb 2008
Shakun Moolchandani Vs Union of India (UOI) and Another
Delhi High Court · (2009) 238 ELT 37
High Courts08 Feb 2008Allowed
Sharda Devi Gill (Decd.) Thr. LRs. Vs Rakesh Jain
Delhi High Court · (2008) 148 DLT 33 : (2008) 101 DRJ 502
High Courts08 Feb 2008
United Engineers (Malaysia) Essar Projects Ltd. Vs National Highways Authority of India
Delhi High Court · (2008) 3 BC 312 : (2008) 1 CTLJ 209 : (2008) 148 DLT 737 : (2008) 2 ILR Delhi 646
High Courts08 Feb 2008Allowed
Larsen and Toubro Limited Vs Lachmi Narain Trades and Others
Delhi High Court · (2008) 149 DLT 46 : (2008) 2 ILR Delhi 687 : (2008) 36 PTC 223
High Courts08 Feb 2008Dismissed
R.S. Bhargava Pharmacy Vs Union of India (UOI) Dr. V.K. Bhandari Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 91 : (2008) 101 DRJ 415 : (2009) 2 RCR(Criminal) 419
High Courts08 Feb 2008Allowed
Ashok Kumar Vs State (Delhi Admn.)
Delhi High Court · (2008) 101 DRJ 322 : (2008) 2 RCR(Criminal) 604
High Courts08 Feb 2008
IBP Co. Limited Vs Nand Kishore Bajpai and Others Poonam Garg and Others Vs Union of India (UOI) and Another Amarjeet Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 147 DLT 764
High Courts08 Feb 2008Dismissed
Numero Uno International Ltd. Vs Prasar Bharti
Delhi High Court · (2008) 1 ARBLR 446 : (2008) 150 DLT 688 : (2008) 101 DRJ 479
High Courts08 Feb 2008Dismissed
Sangeeta Jewels Pvt. Ltd. and Others Vs Mr. Ajay Kumar Jain
Delhi High Court · (2008) 150 DLT 632 : (2008) 2 ILR Delhi 638
High Courts08 Feb 2008Dismissed
Gramin Uthan Avam Jankalyan Samiti (Regd.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0027
High Courts08 Feb 2008Dismissed
Eureka Forbes Ltd. and Another Vs Hindustan Unilever Ltd.
Delhi High Court · (2008) 149 DLT 155 : (2008) 6 ILR Delhi 1 Supp : (2008) 36 PTC 210
High Courts08 Feb 2008Dismissed
Shri Jug Mohan Kapoor Vs Shri A.K. Kaushal and Another
Delhi High Court · (2008) 02 DEL CK 0018
High Courts07 Feb 2008
Micolube India Ltd. Vs Maggon Auto Centre and Another
Delhi High Court · (2008) 150 DLT 458 : (2008) 36 PTC 231
High Courts07 Feb 2008
Gaurav Gupta Vs Madan Singh and Others
Delhi High Court · (2008) 02 DEL CK 0269
High Courts07 Feb 2008Dismissed
Anupam Mazumdar Vs State of Delhi
Delhi High Court · (2008) 02 DEL CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120, 406, 420
High Courts07 Feb 2008Allowed
Mahesh Bhatt Vs Union of India (UOI) and Another
Delhi High Court · (2008) 02 DEL CK 0189
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 10, 22, 3, 30, 31Cigarettes and other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Rules, 2004 — Rule 4(6), 4(7), 4(8)Cinematograph Act, 1952 — Section 5B, 5B(2)
High Courts07 Feb 2008
The Oriental Insurance Co. Ltd. Vs Master Saddam and Others
Delhi High Court · (2008) 02 DEL CK 0185
Motor Vehicles Act, 1988 — Section 50
High Courts07 Feb 2008Allowed
Shri Deepak Kumar Vs National Insurance Co. Ltd.
Delhi High Court · (2008) 8 ILR Delhi 41 Supp
Motor Vehicles Act, 1988 — Section 149(2), 181, 3