High Courts13 Feb 2008
Shri Nawabuddin and Another Vs Shri Ramesh Chand and Others
Delhi High Court · (2008) 02 DEL CK 0226
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,989 of 6,586
High Courts13 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Sh. Ram Dass and Others
Delhi High Court · (2008) 02 DEL CK 0225
High Courts13 Feb 2008Dismissed
Union of India (UOI) Vs Shri Ankur Pachauri through Lt. Col. V.B.L. Pachauri
Delhi High Court · (2008) 02 DEL CK 0217
High Courts13 Feb 2008Dismissed
Bata India Limited Vs Vitaflex Mauch GMBH
Delhi High Court · (2008) 2 ILR Delhi 665
Civil Procedure Code, 1908 (CPC) — Section 20Designs Act, 1911 — Section 51APatents Act, 1970 — Section 106
High Courts13 Feb 2008Dismissed
Mamta Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0180
High Courts13 Feb 2008
Krishan Kumar Vs Vinod Kumar and Another
Delhi High Court · (2008) 148 DLT 668 : (2008) ILR Delhi 20 Supp
High Courts13 Feb 2008Dismissed
Shri Nand Lal Vs Smt. Mundras Devi
Delhi High Court · (2008) 147 DLT 749
High Courts13 Feb 2008
TVC India Pvt. Ltd. Vs ABN Amro Bank N.V.
Delhi High Court · (2008) 1 ARBLR 579 : (2008) 148 DLT 262 : (2008) 101 DRJ 710
High Courts12 Feb 2008Dismissed
Parshotam Lal Vs Surjeet Kaur
Delhi High Court · (2008) 149 DLT 776 : (2008) 2 DMC 253 : (2008) 103 DRJ 416 : (2008) 7 ILR Delhi 56 : (2008) 151 PLR 24 : (2009) 5 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)Special Marriage Act, 1954 — Section 28
High Courts12 Feb 2008Dismissed
Lakshman C. Saha Vs Special Director of Enforcement and Others
Delhi High Court · (2008) 02 DEL CK 0305
High Courts12 Feb 2008Dismissed
Shri Madan Gopal Singh Vs Shri Swarn Lata Abrol and Others
Delhi High Court · (2008) 149 DLT 78
High Courts12 Feb 2008Dismissed
Sh. Prabhat and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0270
High Courts12 Feb 2008Dismissed
Vidya Devi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0232
High Courts12 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs Sh. Jeebach Sharma and Others
Delhi High Court · (2008) 02 DEL CK 0224
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts12 Feb 2008Dismissed
Orchid Hardware (P) Ltd. Vs Kich Marketing Private Ltd. and Another
Delhi High Court · (2008) 37 PTC 266
High Courts12 Feb 2008Allowed
R.C. Gupta and Others Vs State and Another
Delhi High Court · (2008) 02 DEL CK 0137
High Courts12 Feb 2008Dismissed
The Dir. Gen. Works CPWD Vs Davinder Singh
Delhi High Court · (2008) 148 DLT 272 : (2008) 101 DRJ 536 : (2008) 117 FLR 471 : (2008) 8 ILR Delhi 46 : (2008) 2 LLJ 619 : (2008) 3 SLJ 393
High Courts12 Feb 2008Dismissed
Kamla Prasad Sharma Vs Mehra Badarpur Service Station
Delhi High Court · (2008) 02 DEL CK 0118
High Courts12 Feb 2008
Hero Honda Motors Limited Vs Mr Anil Kumar Garg and Another
Delhi High Court · (2008) 36 PTC 217
High Courts12 Feb 2008Dismissed
Major Kuldeep Singh Jarg (Retd.) and Another Vs Bax Global India Ltd.
Delhi High Court · (2008) 1 CTLJ 200 : (2008) 151 DLT 146