High Courts15 Feb 2008Allowed
Sunil Kumar and Others Vs Union of India and Others
Delhi High Court · (2008) 6 ILR Delhi 32 Supp
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,988 of 6,586
High Courts15 Feb 2008Dismissed
Harish Sharma Vs State of NCT of Delhi
Delhi High Court · (2008) 2 ILR Delhi 409
Antiquities and Art Treasures Act, 1972 — Section 25(1)Constitution of India, 1950 — Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2), 156, 156(3)
High Courts15 Feb 2008Dismissed
Ms. Usha Handa Vs The Lt. Governor, NCT of Delhi and Others
Delhi High Court · (2008) 103 DRJ 115
High Courts15 Feb 2008Dismissed
Shri Deo Prakash Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0154
High Courts15 Feb 2008Allowed
Shekhar and Another Vs The State of Nct of Delhi
Delhi High Court · (2008) CriLJ 3258
High Courts15 Feb 2008Dismissed
Nar Bahadur Vs Management of Shree Electricals
Delhi High Court · (2008) 02 DEL CK 0091
High Courts15 Feb 2008
Tribal Co-Operative Marketing Development Federation of India Vs Siddhartha Kumar
Delhi High Court · (2008) 149 DLT 723 : (2008) 101 DRJ 540 : (2008) 118 FLR 45 : (2008) ILR Delhi 54 Supp : (2008) 3 LLJ 883
High Courts15 Feb 2008Dismissed
Union of India (UOI) and Others Vs Sub Inspector Sanjay Sharma
Delhi High Court · (2008) 150 DLT 588 : (2008) 101 DRJ 401 : (2008) 6 ILR Delhi 158
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 26, 27, 28, 29
High Courts15 Feb 2008Dismissed
Wg CDR S.K. Goel (Retd.) Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0039
High Courts15 Feb 2008Allowed
Grade-I Dass Officers Assocaition Vs The Secretary, Govt. of India and Others
Delhi High Court · (2008) 148 DLT 342 : (2008) 101 DRJ 326 : (2008) 3 SLJ 370
High Courts14 Feb 2008
Shri Harvinder Singh Vs Rajesh Kumar Saluja and Others
Delhi High Court · (2008) 02 DEL CK 0287
High Courts14 Feb 2008Dismissed
Kulbhushan Seth Vs Seema Seth and Others
Delhi High Court · (2008) 2 ILR Delhi 698
High Courts14 Feb 2008Disposed Off
Sunil Kumar Vs Jyoti Garg
Delhi High Court · (2008) CriminalCC 943 : (2008) 4 RCR(Civil) 612
High Courts14 Feb 2008Disposed Off
P.K. Bagla Vs State and Others
Delhi High Court · (2008) 6 ILR Delhi 26 Supp
Copyright Act, 1957 — Section 63, 64Criminal Procedure Code, 1973 (CrPC) — Section 482, 93Penal Code, 1860 (IPC) — Section 420
High Courts14 Feb 2008Dismissed
Jag Ram Vs State
Delhi High Court · (2008) 148 DLT 778 : (2008) 101 DRJ 271
High Courts13 Feb 2008Dismissed
Shri Kripal Singh Vs ICICI Lombard General Insurance Co. Ltd. and Others
Delhi High Court · (2008) 02 DEL CK 0248
High Courts13 Feb 2008
Shri Subhash Goel and Another Vs Shri Harjeet Singh and Another
Delhi High Court · (2008) 02 DEL CK 0245
Motor Vehicles Act, 1988 — Section 163A(3)