High Courts19 Feb 2008Dismissed
Uttam Company Vs S.G. Stock Services Ltd.
Delhi High Court · (2008) 1 ARBLR 584 : (2009) 162 DLT 294
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,987 of 6,586
High Courts19 Feb 2008Dismissed
Vijay Pal Singh Vs N.D.M.C.
Delhi High Court · (2008) 147 DLT 662 : (2008) 2 LLJ 536 : (2008) 3 SLJ 542
High Courts18 Feb 2008Dismissed
Delhi Transport Corporation Vs Smt. Kamla Devi and Others
Delhi High Court · AIR 2008 Delhi 157
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts18 Feb 2008
Jawahar Lal Nehru University Vs Prakash Chand and Others
Delhi High Court · (2008) 02 DEL CK 0276
High Courts18 Feb 2008
Mr. Ashok Khanna Vs Mr. Kapil Khanna
Delhi High Court · (2008) 02 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Feb 2008Allowed
National Mineral Developmnet Corporation Vs Government of India and Others
Delhi High Court · (2008) 101 DRJ 339
Forest (Conservation) Rules, 2003 — Rule 6(3), 7
High Courts18 Feb 2008Dismissed
Smt. Mukesh and Others Vs Shri Bharat Singh and Others
Delhi High Court · (2008) 149 DLT 114 : (2008) 101 DRJ 362 : (2008) 7 ILR Delhi 69
High Courts18 Feb 2008Dismissed
Rakesh Jain Vs The State of NCT of Delhi
Delhi High Court · (2008) 101 DRJ 714
High Courts18 Feb 2008Dismissed
Rahdey Shyam Bansal Vs B.S.E.S. Rajdhani Power Ltd. and Others
Delhi High Court · (2008) 148 DLT 462
High Courts18 Feb 2008Allowed
Arun Kumar Gupta Vs Directorate of Revenue Intelligence
Delhi High Court · (2008) 101 DRJ 395 : (2009) 235 ELT 454 : (2008) 2 ILR Delhi 729
High Courts18 Feb 2008
Shri Jasvinder Singh Vs Shri H.S. Ghai and Others
Delhi High Court · (2008) 02 DEL CK 0021
High Courts18 Feb 2008Allowed
Time Warner Entertainment, L.P. and Others Vs Sudhir Shivram Jadav
Delhi High Court · (2008) 148 DLT 119
High Courts15 Feb 2008Allowed
Chandna K.L. Vs Punjab National Bank
Delhi High Court · (2008) 117 FLR 814 : (2008) 2 LLJ 834
High Courts15 Feb 2008
Union of India (UOI) and Others Vs Bharat Bhushan and Another
Delhi High Court · (2008) 148 DLT 158 : (2008) 101 DRJ 313 : (2008) 3 SLJ 53
High Courts15 Feb 2008Dismissed
Mahanagar Telephone Nigam Ltd. Vs Saifuddin and Another
Delhi High Court · (2008) 102 DRJ 98
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts15 Feb 2008Dismissed
Shyni Varghese and Others Vs State (Govt. of NCT of Delhi) and Another Dr. Prasad Rao and Another Vs State and Another
Delhi High Court · (2008) 147 DLT 691
High Courts15 Feb 2008Dismissed
Lakhan Lal Vs Indian Roads Congress
Delhi High Court · (2008) 2 ILR Delhi 717
Constitution of India, 1950 — Article 226
High Courts15 Feb 2008Dismissed
Hasmuddin Vs State of Delhi
Delhi High Court · (2008) 2 ILR Delhi 701
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 106, 302, 363