High Courts19 Feb 2008Dismissed
Savita Devi Vs D.S.I.D.C. and Another
Delhi High Court · (2008) 102 DRJ 737
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,986 of 6,586
High Courts19 Feb 2008Dismissed
Pramod Kumar Vs The Secretary, Staff Selection Commission and Union of India (UOI)
Delhi High Court · (2008) 02 DEL CK 0259
Constitution of India, 1950 — Article 14, 16, 21
High Courts19 Feb 2008Dismissed
Schneider Electric India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2008) 219 CTR 76 : (2008) 304 ITR 360 : (2008) 171 TAXMAN 177
Income Tax Act, 1961 — Section 260A, 37
High Courts19 Feb 2008Dismissed
Commissioner of Income Tax Vs Smt. Poonam Rani Singh
Delhi High Court · (2008) 02 DEL CK 0209
Income Tax Act, 1961 — Section 260A
High Courts19 Feb 2008Dismissed
Pardeep Kumar Vs Ram Kanwar Gupta
Delhi High Court · (2008) 02 DEL CK 0190
Limitation Act, 1963 — Section 5
High Courts19 Feb 2008
Harish Dargan Vs Commissioner of Income Tax
Delhi High Court · (2008) 217 CTR 633 : (2008) 169 TAXMAN 142
High Courts19 Feb 2008
The Commissioner of Income Tax Vs Eltek SGS (P) Ltd.
Delhi High Court · (2008) 215 CTR 279 : (2008) 300 ITR 6 : (2008) 169 TAXMAN 283
Income Tax Act, 1961 — Section 80IB(10), 80IB(11), 80IB(11A), 80IB(11B), 80IB(3)
High Courts19 Feb 2008Allowed
S.A. Builders Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 02 DEL CK 0109
High Courts19 Feb 2008Dismissed
K.P.G. Nair Vs State and Others
Delhi High Court · (2008) 101 DRJ 704
High Courts19 Feb 2008Dismissed
Ashok Mittal Vs Mr. Ram Parshotam Mittal and Others
Delhi High Court · (2009) 149 CompCas 11 : (2008) 2 CompLJ 193
High Courts19 Feb 2008Dismissed
Commissioner of Income Tax Vs T.E.I. Technologies (Pvt) Ltd.
Delhi High Court · (2008) 304 ITR 262
High Courts19 Feb 2008Dismissed
Sh. Jaspal Singh Vs Sh. O.P. Babbar
Delhi High Court · (2008) 149 DLT 205 : (2008) 101 DRJ 283
Constitution of India, 1950 — Article 226, 324
High Courts19 Feb 2008
Director of Income Tax (Exemptions) Vs Dalmia Shiksha Prathishthan
Delhi High Court · (2008) 305 ITR 327 : (2008) 171 TAXMAN 325
High Courts19 Feb 2008Dismissed
Commissioner of Income Tax Vs Ved Prakash Choudhary
Delhi High Court · (2008) 218 CTR 99 : (2008) 305 ITR 245 : (2008) 169 TAXMAN 130
High Courts19 Feb 2008
Bimla Jain Vs Jain Plastic Works and Others
Delhi High Court · (2008) 02 DEL CK 0053
High Courts19 Feb 2008
Commissioner of Income Tax Vs Shri Vivek Dougall
Delhi High Court · (2008) 305 ITR 270
High Courts19 Feb 2008Dismissed
Sh. Dharam Pal Vs D.T.C.
Delhi High Court · (2008) 8 ILR Delhi 80 : (2009) 3 SLR 793
High Courts19 Feb 2008Dismissed
Ms. Chhaya Shriram Vs Deepak C. Shriram and Others
Delhi High Court · (2008) 150 DLT 673